High Courts04 Jan 1988Allowed
Jayakrushna Sahu Vs Harinarayan Ram
Orissa High Court · (1988) 01 OHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
COURT ARCHIVE
Orissa High Court judgments, 1988
361 judgments · page 19 of 19
COURT ARCHIVE
361 judgments · page 19 of 19
Orissa High Court · (1988) 01 OHC CK 0008