High Courts01 Jul 1975Allowed
Jayakrishna Mangaraj Mohapatra Vs State of Orissa and Another
Orissa High Court · AIR 1976 Ori 203 : (1975) 41 CLT 1175
Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 28
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 9 of 15
High Courts30 Jun 1975Dismissed
Bantu Krishna Patra Vs P. Rajgopal Subudhi and Others
Orissa High Court · (1975) 41 CLT 927
Constitution of India, 1950 — Article 226, 227
High Courts30 Jun 1975
Ishwar Behra Vs The State
Orissa High Court · (1975) 41 CLT 904 : (1976) CriLJ 611
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 324
High Courts27 Jun 1975Dismissed
State of Orissa Vs Rameswar Patabisi
Orissa High Court · AIR 1976 Ori 69 : (1976) 42 CLT 48
Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 5(1)
High Courts25 Jun 1975
Arjuna Pujari Vs The State
Orissa High Court · (1976) CriLJ 772
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 380, 404
High Courts23 Jun 1975Allowed
Syama Pradhan Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 891
High Courts20 Jun 1975Dismissed
G.C. Harichandan Jagadeb Vs Jagannath Swamy and Others
Orissa High Court · AIR 1976 Ori 38 : (1975) 41 CLT 1159
Orissa Hindu Religious Endowments Act, 1951 — Section 41
High Courts16 Jun 1975Allowed
Shri R.S. Patel Vs Shri B.K. Gupta and Others B.K. Gupta and Others Vs R.S. Patel
Orissa High Court · (1975) 41 CLT 882
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 41
High Courts16 Jun 1975Allowed
Ratnakar Mohanty Vs Jugal Kishore Patnaik
Orissa High Court · AIR 1976 Ori 85
Evidence Act, 1872 — Section 114Orissa High Court Rules, 1948 — Rule 6, 7, 8Representation of the People Act, 1951 — Section 81, 81(3), 82, 83, 9A
High Courts16 Jun 1975Dismissed
Gouranga Sahu and Others Vs Bhaga Sahu and Another
Orissa High Court · AIR 1976 Ori 43
Evidence Act, 1872 — Section 101Limitation Act, 1963 — Article 110, 58
High Courts16 Jun 1975Dismissed
Mst. Anar Bai and Others Vs Muralidhar Modi and Others
Orissa High Court · AIR 1976 Ori 72
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15, 144
High Courts05 Jun 1975Dismissed
Pitambar Pujari Vs Bhikari Mehera and Others
Orissa High Court · (1975) 41 CLT 894
Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 72(2), Order 21 Rule 89Orissa Land Reforms Act, 1960 — Section 22, 22(3)
High Courts05 Jun 1975
State Vs Bhubaneswar Nayak
Orissa High Court · (1975) 41 CLT 841
Bihar and Orissa Excise Act, 1915 — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 476, 479A(5)Penal Code, 1860 (IPC) — Section 191, 192, 193
High Courts01 Jun 1975Dismissed
Orissa Road Transport Company Ltd. Vs Hadia Sethi and Others
Orissa High Court · (1976) ACJ 134
Motor Vehicles Act, 1939 — Section 110D
High Courts28 May 1975
Inspector of Factories Vs Harishankar Singhania and Another
Orissa High Court · (1977) 1 LLJ 358
Factories Act, 1948 — Section 13, 21, 22
High Courts21 May 1975
Ramachandra Puja Panda Samant Vs Jambeswar Patra and Another
Orissa High Court · (1975) 41 CLT 611 : (1975) CriLJ 1921
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 398, 399, 401
High Courts21 May 1975
Deena Nath Acharya Vs Daitari Charan Patra and Others
Orissa High Court · (1975) 41 CLT 656 : (1975) CriLJ 1931
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 397, 399Penal Code, 1860 (IPC) — Section 147, 323, 34, 341, 379
High Courts16 May 1975Dismissed
Bichitrananda Das Vs State of Orissa
Orissa High Court · (1975) 41 CLT 792
Constitution of India, 1950 — Article 226, 227, 309Orissa Service Code, 1939 — Rule 71
High Courts16 May 1975
Bhima Naik and Others Vs State of Orissa
Orissa High Court · (1975) 41 CLT 674 : (1975) CriLJ 1923
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133, 134, 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 116, 145, 203
High Courts16 May 1975
Satyabrata Bhattacharya Vs Jarnal Singh
Orissa High Court · (1976) CriLJ 446
Penal Code, 1860 (IPC) — Section 397, 405, 406, 415, 420