High Courts18 Apr 1975Allowed
Debendranath Samantary Vs Director of Industries and Others
Orissa High Court · (1975) 41 CLT 763
Constitution of India, 1950 — Article 154, 16
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 11 of 15
High Courts17 Apr 1975
K. Jagadish Mitter Vs Revenue Divisional Commissioner, Southern Division and Others
Orissa High Court · (1976) 102 ITR 689
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 222, 232
High Courts17 Apr 1975Dismissed
Manmohan Das Vs Madhunagar Powerloom Weavers Co-operative Society and Others
Orissa High Court · (1975) 41 CLT 697
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 7 Rule 11, 80Orissa Co-operative Societies Act, 1962 — Section 127, 2
High Courts17 Apr 1975Dismissed
Abdul Rahim and Others Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 714
Civil Procedure Code, 1908 (CPC) — Section 96Orissa Estates Abolition Act, 1951 — Section 6, 7, 8A, 9Orissa Estates Abolition Rules, 1952 — Rule 8
High Courts17 Apr 1975Dismissed
James Khalko Vs The State of Orissa
Orissa High Court · (1975) 41 CLT 768
Penal Code, 1860 (IPC) — Section 402
High Courts17 Apr 1975Allowed
Khalli Das Vs Nahaka Das and Others
Orissa High Court · (1975) 41 CLT 785
Criminal Procedure Code, 1973 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 380, 454
High Courts16 Apr 1975Dismissed
Indersons Construction and Another Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 853
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 14, 19, 226, 227
High Courts15 Apr 1975Dismissed
Harsamoni Dei Vs Padmanava Sahu and Others
Orissa High Court · (1975) 41 CLT 789
High Courts15 Apr 1975Partly Allowed
Magulu Jal and Others Vs Bhagaban Rai and Others
Orissa High Court · AIR 1975 Ori 219 : (1975) 41 CLT 526
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 162, 226Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 1(3), 3
High Courts15 Apr 1975Dismissed
Land Acquisition Officer, D.I.S. Vs Madan Gajendra and Others
Orissa High Court · (1975) 41 CLT 869
Land Acquisition Act, 1894 — Section 18, 23, 4(1)
High Courts11 Apr 1975
Satyananda Sahu Vs Keshab Sahu and Others
Orissa High Court · (1975) 41 CLT 826
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4, 151
High Courts11 Apr 1975
Krushna Chandra Samantarai Vs Santibala alias Santi Lata Dei
Orissa High Court · (1975) 41 CLT 874
Land Acquisition Act, 1894 — Section 18, 30, 31(2)
High Courts10 Apr 1975Allowed
Pnnia Sethi Vs Khetramohan Mohanty and Others
Orissa High Court · (1975) 41 CLT 1272
Evidence Act, 1872 — Section 67, 68, 69, 70, 71Registration Act, 1908 — Section 34
High Courts07 Apr 1975
Gundi Sahu and Others Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 607 : (1975) CriLJ 1392
Criminal Procedure Code, 1973 (CrPC) — Section 209, 323, 407, 408
High Courts07 Apr 1975
State of Orissa Vs Suruji Dei and Another
Orissa High Court · (1975) 41 CLT 1144 : (1976) CriLJ 938
Criminal Procedure Code, 1973 (CrPC) — Section 342, 364Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 201, 301, 302, 34
High Courts07 Apr 1975Allowed
Dasa ' Dasamant Majhi and Another Vs The State
Orissa High Court · (1975) 41 CLT 636
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Apr 1975Allowed
Lakshna Mohapatra Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 201 : (1975) 41 CLT 465
Orissa Education Code — Article 347
High Courts04 Apr 1975Dismissed
H. Mohammad Sikandar Vs Badrunissa Bibi and Others
Orissa High Court · AIR 1975 Ori 130 : (1975) 41 CLT 460
Constitution of India, 1950 — Article 226, 227Orissa House Rent Control Act, 1968 — Section 7, 7(4)
High Courts03 Apr 1975
Commissioner of Income Tax Vs Ghewarchand Kamalkumar
Orissa High Court · (1977) 108 ITR 398
Income Tax Act, 1961 — Section 256
High Courts03 Apr 1975
Commissioner of Income Tax Vs Builders Union
Orissa High Court · (1975) 04 OHC CK 0016
Income Tax Act, 1961 — Section 256(1), 256(2)