High Courts28 Feb 1975

State Vs Rama Chandra Mohapatra

Orissa High Court · (1975) 41 CLT 329

Contempt of Courts Act, 1971 — Section 10, 12, 12(1), 13, 2, 2Criminal Procedure Code, 1973 (CrPC) — Section 488, 488(5)Penal Code, 1860 (IPC) — Section 499, 52, 62
High Courts04 Feb 1975

Khali Sahu Vs State of Orissa

Orissa High Court · (1975) 41 CLT 751

Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 109, 149, 201, 34, 362