High Courts30 Jan 1975Allowed
P. Appa Rao Vs Additional District Magistrate and Others
Orissa High Court · AIR 1975 Ori 209
Orissa Stamp Rules, 1952 — Rule 30Stamp Act, 1899 — Section 29, 47A(3)
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 14 of 15
High Courts30 Jan 1975
Brajabandhu Naik and Others Vs State of Orissa
Orissa High Court · (1975) 41 CLT 496 : (1975) CriLJ 1933
Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts29 Jan 1975
A. Raja Rao Dora Vs Dhenkanal Municipal Council and Others
Orissa High Court · (1975) 41 CLT 415
Orissa Municipal Act, 1950 — Section 11, 295, 295(2), 298, 548Orissa Municipal Rules, 1953 — Rule 28(3)
High Courts24 Jan 1975Dismissed
Duryodhan Naik Vs Ratnakar Naik and Others
Orissa High Court · (1975) 41 CLT 375
High Courts23 Jan 1975Partly Allowed
Raghunath Panda Vs Radhakrishna Panda and Others
Orissa High Court · AIR 1975 Ori 214 : (1975) 41 CLT 306
High Courts23 Jan 1975Dismissed
Sri Sisu Tandia Vs Dukhi Dei and Others
Orissa High Court · (1975) 41 CLT 781
High Courts21 Jan 1975Allowed
Krutibasa Nayak Vs Sri Jagannath Mahapravu and Others
Orissa High Court · AIR 1975 Ori 211
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1870 — Section 13
High Courts20 Jan 1975Allowed
State of Orissa Vs Archana Naik and Others
Orissa High Court · (1975) ACJ 116
Motor Vehicles Act, 1988 — Section 110APenal Code, 1860 (IPC) — Section 279, 304A
High Courts20 Jan 1975Dismissed
Life Insurance Corporation of India Vs Smt. Manjula Mohanlal Joshi
Orissa High Court · AIR 1975 Ori 116
Contract Act, 1872 — Section 19Insurance Act, 1938 — Section 45
High Courts20 Jan 1975Dismissed
Ramesh Chandra Singh Mohapatra Vs Jagannath Singh Mohapatra
Orissa High Court · AIR 1975 Ori 121 : (1975) 41 CLT 424
Evidence Act, 1872 — Section 100
High Courts17 Jan 1975Allowed
Shrimati Snehamayee Sahu Vs The Secretary to Government of Orissa, Urban Development Department and Others
Orissa High Court · (1975) 41 CLT 319
Orissa Municipal Act, 1950 — Section 76, 77
High Courts16 Jan 1975Dismissed
Raghunath Agarwalla Vs State of Orissa
Orissa High Court · (1975) 41 CLT 297 : (1975) 36 STC 461
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts15 Jan 1975Dismissed
Patia alias Abdul Satar Khan and Others Vs State of Orissa
Orissa High Court · (1975) 41 CLT 349
Penal Code, 1860 (IPC) — Section 147, 323, 324, 427
High Courts15 Jan 1975Dismissed
Balaram Naik and Others Vs Krushna Kumari
Orissa High Court · AIR 1975 Ori 178 : (1975) 41 CLT 590
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts15 Jan 1975Dismissed
Arjun Ghusi Vs State of Orissa
Orissa High Court · (1975) 41 CLT 517
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts15 Jan 1975Allowed
Balaram Panda and Another Vs Achutananda Bariha and Others
Orissa High Court · AIR 1975 Ori 125 : (1975) 41 CLT 235
Evidence Act, 1872 — Section 45
High Courts13 Jan 1975
Management of Cuttack Motor Association Vs Administrative Staff of Cuttack Motor Association and Others
Orissa High Court · (1975) 2 LLJ 265
Industrial Disputes Act, 1947 — Section 2
High Courts10 Jan 1975
Prasant Kumar Pasayat Vs State of Orissa and Another
Orissa High Court · (1975) 41 CLT 971 : (1975) CriLJ 1188
Constitution of India, 1950 — Article 22Essential Commodities Act, 1955 — Section 2
High Courts06 Jan 1975Dismissed
Abinash Mohapatra Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 284
Constitution of India, 1950 — Article 309Orissa Junior Engineers Cadre (Recruitment and Condition of Service) Rules, 1972 — Rule 16, 16(2), 6
High Courts06 Jan 1975Allowed
Mohammed Ibrahim and Another Vs State of Orissa
Orissa High Court · (1975) 41 CLT 291
Land Acquisition Act, 1894 — Section 16, 17(1), 17(4), 18, 34