High Courts02 Apr 1975
Commissioner of Income Tax Vs Gangaram Chapolia Gangaram Chapolia Vs Commissioner of Income Tax
Orissa High Court · (1976) 103 ITR 613
Income Tax Act, 1961 — Section 139(1), 139(4), 271(1)
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 12 of 15
High Courts31 Mar 1975Allowed
Life Insurance Corporation of India Vs Karthyani and Others
Orissa High Court · (1975) ACJ 226 : AIR 1976 Ori 21
Motor Vehicles Act, 1939 — Section 110, 110A, 2(24), 94(1), 95(1)
High Courts25 Mar 1975Allowed
Lala alias Lalbehari Meher Vs The State
Orissa High Court · (1975) 41 CLT 578
Penal Code, 1860 (IPC) — Section 302
High Courts25 Mar 1975Dismissed
Bhagaban Das Vs Radharaman Deb
Orissa High Court · (1975) 41 CLT 525
Civil Procedure Code, 1908 (CPC) — Section 47Orissa House Rent Control Act, 1967 — Section 13, 15, 2, 7Transfer of Property Act, 1882 — Section 106, 116
High Courts24 Mar 1975
Orissa Road Transport Co. Limited Vs Chandra Sekhar Patnaik and Others
Orissa High Court · (1975) 41 CLT 520 : (1976) 2 LLJ 144
Industrial Disputes Act, 1947 — Section 33
High Courts19 Mar 1975Dismissed
Vadapalli Satyanarayana and Another Vs Nadela Narasimha Rao
Orissa High Court · (1975) 41 CLT 740
Transfer of Property Act, 1882 — Section 54
High Courts18 Mar 1975
State Financial Corporation Ltd. Vs Satpathy Brothers and Nanda Co. (P.) Ltd. and Others
Orissa High Court · AIR 1975 Ori 132
Civil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 14State Financial Corporations Act, 1951 — Section 31, 32, 46B
High Courts17 Mar 1975
Basudev Sahu Vs Union of India (UOI) and Others
Orissa High Court · (1976) 102 ITR 572
Constitution of India, 1950 — Article 19(1), 19(5), 226, 31, 31CIncome Tax Act, 1961 — Section 269A, 269B, 269C, 269D, 269E
High Courts14 Mar 1975Dismissed
Gopaleswar Dharua Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 146 : (1975) 41 CLT 387
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 64, 65Orissa Merged States (Laws) Act, 1950 — Section 7
High Courts14 Mar 1975
Tara Dibya and Another Vs The General Manager, Orissa Road Transport Co. Ltd.
Orissa High Court · (1976) ACJ 178
Motor Vehicles Act, 1988 — Section 110A
High Courts13 Mar 1975
Samal Kisku Vs The State of Orissa
Orissa High Court · (1975) 41 CLT 627
Criminal Procedure Code, 1973 (CrPC) — Section 429Orissa Land Reforms Act, 1960 — Section 22Penal Code, 1860 (IPC) — Section 302
High Courts12 Mar 1975Dismissed
Bhagbat Sahu Vs Kirtan Sahu and Others
Orissa High Court · (1975) 41 CLT 736
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts12 Mar 1975Allowed
Sofa alias Fatima Bibi Vs Sk. M.K.N. Mahamad Thibi and Others
Orissa High Court · (1975) 41 CLT 474
Transfer of Property Act, 1882 — Section 43, 53, 53A, 54
High Courts12 Mar 1975Dismissed
Abdul Yakub Vs State of Orissa and Others
Orissa High Court · AIR 1975 Ori 202
Constitution of India, 1950 — Article 226
High Courts12 Mar 1975Allowed
Nimma Chitti Appayyamma Vs P.V. Narasimham
Orissa High Court · (1975) 41 CLT 506
Contract Act, 1872 — Section 2, 25(3)Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts12 Mar 1975Dismissed
SK. Abdul Yakub Vs State of Orissa and Others
Orissa High Court · (1975) 41 CLT 493
High Courts10 Mar 1975Allowed
Construction India and Others Vs Mahindra Pal Singh Ahluwalia and Others
Orissa High Court · (1975) ACJ 177
Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110A, 92(2), 95(2), 96
High Courts06 Mar 1975
The State Vs Kastu Behera
Orissa High Court · (1975) 41 CLT 487 : (1975) CriLJ 1178
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 201, 202, 203Penal Code, 1860 (IPC) — Section 436
High Courts06 Mar 1975
State Vs Bigyan Mallik and Others
Orissa High Court · (1975) CriLJ 1937
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 337, 338, 395Penal Code, 1860 (IPC) — Section 395, 412