High Courts25 Sept 1975
New Orissa Traders Vs Commissioner of Income Tax
Orissa High Court · (1977) 107 ITR 553
Income Tax Act, 1961 — Section 184(4), 185, 246
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 5 of 15
High Courts24 Sept 1975
Gandharb Misra Vs State of Orissa
Orissa High Court · (1975) 36 STC 466
Industrial Disputes Act, 1947 — Section 33CLimitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts24 Sept 1975Allowed
Benudhar Sethi Vs Certificate Officer and Others
Orissa High Court · AIR 1976 Ori 116 : (1975) 41 CLT 1315
Orissa Public Demands Recovery Act, 1962 — Section 37, 37(1), 37(2), 37(5)
High Courts23 Sept 1975
Surendranath Samantaray Vs State of Orissa
Orissa High Court · (1975) 41 CLT 1251 : (1977) CriLJ 192
Criminal Procedure Code, 1973 (CrPC) — Section 164, 364Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts23 Sept 1975Allowed
Krushna Chandra Vs Commr. of Endowments and Others
Orissa High Court · AIR 1976 Ori 52
Evidence Act, 1872 — Section 73Orissa High Court Order, 1948 — Article 4Orissa Hindu Religious Endowments Act, 1951 — Section 36, 36(3), 39
High Courts19 Sept 1975Allowed
Rahas Debi and Others Vs The Revenue Officer Aska and Others
Orissa High Court · (1977) 44 CLT 109
Orissa Land Reforms (General) Rules, 1965 — Rule 30, 30(2)Orissa Land Reforms Act, 1960 — Section 37, 40A, 42, 43, 44(1)
High Courts18 Sept 1975Allowed
Hareram Satpathy Vs Tikaram Agarwalla and Others
Orissa High Court · (1975) 41 CLT 1216
Criminal Procedure Code, 1973 (CrPC) — Section 107, 167, 439, 439(2)Maintenance of Internal Security Act, 1971 — Section 3(1)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts18 Sept 1975
Kailash Chandra Mahesh Kumar Vs Commissioner of Income Tax
Orissa High Court · (1976) 104 ITR 64
Income Tax Act, 1961 — Section 271(1)
High Courts18 Sept 1975Allowed
Nilamani Satpathy Vs Jayashankar Bhoi and Others
Orissa High Court · (1976) 42 CLT 165
Criminal Procedure Code, 1973 (CrPC) — Section 107, 437, 439, 439(2)Maintenance of Internal Security Act, 1971 — Section 3(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts17 Sept 1975
State of Orissa Vs Joharimal Gajananda
Orissa High Court · (1976) 37 STC 157
Central Sales Tax Act, 1956 — Section 3, 4
High Courts16 Sept 1975
Commissioner of Income Tax Vs Dilsukhrai Ranglal
Orissa High Court · (1976) 104 ITR 60
Income Tax Act, 1961 — Section 271(1)
High Courts15 Sept 1975Allowed
Goparanjan Dube and Others Vs Arbitrator, Hirakud Land Organisation and Others
Orissa High Court · AIR 1976 Ori 118 : (1976) 42 CLT 17
Evidence Act, 1872 — Section 115Land Acquisition Act, 1894 — Section 12, 18, 25
High Courts15 Sept 1975
Nanda Kishore Mohanty Vs State of Orissa and Others
Orissa High Court · (1976) 42 CLT 57
Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 12(4), 12(5)
High Courts10 Sept 1975
Commissioner of Income Tax Vs Prafulla Kumar Mallik
Orissa High Court · (1976) 104 ITR 648
Income Tax Act, 1961 — Section 147, 271(1)
High Courts10 Sept 1975
Hatakishore Sahu Vs Industrial Tribunal and Others
Orissa High Court · (1976) 2 LLJ 60
Constitution of India, 1950 — Article 225, 226, 227, 311
High Courts08 Sept 1975
Commissioner of Income Tax Vs Utkal Agency
Orissa High Court · (1977) 107 ITR 423
Income Tax Act, 1961 — Section 271(1)
High Courts05 Sept 1975Dismissed
State of Orissa Vs Jami Surya Rao
Orissa High Court · (1976) 42 CLT 136
Criminal Procedure Code, 1973 (CrPC) — Section 417(1)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 9
High Courts05 Sept 1975
Commissioner of Income Tax Vs Smt. Tej Kaur
Orissa High Court · (1976) 103 ITR 171
Income Tax Act, 1961 — Section 256
High Courts02 Sept 1975Allowed
Chintamani Sahu Vs Collector
Orissa High Court · AIR 1976 Ori 76
Land Acquisition Act, 1894 — Section 23
High Courts02 Sept 1975
Ruprag P. Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1976) 104 ITR 469
Income Tax Act, 1961 — Section 256(2)