High Courts05 Dec 1975
Jawaharlal Khandelwal Vs Commissioner of Income Tax
Orissa High Court · (1977) 110 ITR 884
Income Tax Act, 1961 — Section 184(7), 187(1)
COURT ARCHIVE
Orissa High Court judgments, 1975
285 judgments · page 2 of 15
High Courts05 Dec 1975
Commissioner of Income Tax Vs Dhadi Sahu
Orissa High Court · (1976) 42 CLT 89 : (1976) 105 ITR 56
Income Tax Act, 1961 — Section 271(1), 274, 274(2)
High Courts05 Dec 1975
Sajowanlal Jaiswal Vs Commissioner of Income Tax
Orissa High Court · (1976) 103 ITR 706
Income Tax Act, 1961 — Section 37, 40A, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts05 Dec 1975Dismissed
Gopal Chandra Ghosh Vs The State
Orissa High Court · (1976) 42 CLT 21
Penal Code, 1860 (IPC) — Section 302
High Courts04 Dec 1975
Nilamani Ghosh and Partners Vs Commissioner of Income Tax
Orissa High Court · (1977) 106 ITR 281
Income Tax Act, 1961 — Section 246
High Courts04 Dec 1975
Kella Appalaswamy and Sons Vs Commissioner of Income Tax
Orissa High Court · (1976) 42 CLT 115 : (1977) 106 ITR 487
Income Tax Act, 1961 — Section 253, 253(3), 253(5), 253(6)
High Courts04 Dec 1975
Commissioner of Income Tax Vs Bhikari Charan Panda
Orissa High Court · (1976) 42 CLT 263 : (1976) 104 ITR 73
Income Tax Act, 1961 — Section 275
High Courts04 Dec 1975
State of Orissa Vs Hotel Rajmahal
Orissa High Court · (1976) 42 CLT 150 : (1976) 37 STC 232
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts04 Dec 1975Dismissed
Sudhansu Sekhar Misra Vs State and Others
Orissa High Court · (1976) 42 CLT 1
Central Excises and Salt Act, 1944 — Section 37, 38Constitution of India, 1950 — Article 154(1), 16(1), 166(1), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 24(1), 24(3), 492
High Courts02 Dec 1975Allowed
Kamalendu Prasad Padhi Vs The Sambalpur University and Others
Orissa High Court · AIR 1976 Ori 134
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts01 Dec 1975
Khubchand Narsing Das Vs Commissioner of Income Tax
Orissa High Court · (1976) 42 CLT 326 : (1976) 104 ITR 602
Income Tax Act, 1961 — Section 220(1), 221(1), 221(2)
High Courts01 Dec 1975
Commissioner of Income Tax Vs Narula Cold Storage and Ice Factory
Orissa High Court · (1976) 104 ITR 148
Income Tax Act, 1961 — Section 34(3)
High Courts01 Dec 1975
Commissioner of Income Tax Vs Raja S.N. Bhanja Deo
Orissa High Court · (1977) 106 ITR 748
Income Tax Act, 1961 — Section 4, 5Orissa Estates Abolition Act, 1951 — Section 37(3)
High Courts28 Nov 1975
Commissioner of Income Tax Vs Industry and Commerce Enterprisers (P.) Ltd.
Orissa High Court · (1979) 118 ITR 606
Income Tax Act, 1961 — Section 256(1)
High Courts26 Nov 1975Allowed
Bhagirathi Mohapatra and Others Vs The Deity Sukarmala Thakurani and Others
Orissa High Court · (1977) 43 CLT 108
Orissa Hindu Religious Endowments Act, 1951 — Section 3, 41, 44(2)
High Courts25 Nov 1975
Gopinath Ray Vs The Under Secretary-cum- Taxing Authority, Passengers Tax, State Transport Authority and Another
Orissa High Court · (1976) 42 CLT 155
Orissa Motor Vehicles (Taxation of Passengers) Act, 1969 — Section 3, 58(2), 6, 7, 8Orissa Motor Vehicles (Taxation on Passengers) Rules, 1969 — Rule 2
High Courts24 Nov 1975Dismissed
Ganesh Parida Vs Motilal Khandelwal and Another
Orissa High Court · (1976) ACJ 41
Motor Vehicles Act, 1988 — Section 110A
High Courts24 Nov 1975Allowed
State of Orissa Vs Harihar Hati
Orissa High Court · (1976) ACJ 441
Criminal Procedure Code, 1973 (CrPC) — Section 279, 377Motor Vehicles Act, 1988 — Section 110A
High Courts21 Nov 1975Dismissed
The Orissa Cooperative Insurance Society Ltd. Vs Ranjan Kumar Garabaru and Another
Orissa High Court · (1976) ACJ 21
Motor Vehicles Act, 1988 — Section 110C(2A), 96, 96(2)
High Courts21 Nov 1975Allowed
Mohanraj Boid Vs Eswar Charan Patnaik and Others
Orissa High Court · AIR 1976 Ori 129 : (1976) 42 CLT 181
Orissa Municipal Act, 1950 — Section 18(1)