High Courts13 Aug 1980
Laxmidbar Mohanty and Another Vs Bhann Dei and Others
Orissa High Court · (1980) ACJ 510
Motor Vehicles Act, 1988 — Section 110D
COURT ARCHIVE
Orissa High Court judgments, 1980
170 judgments · page 4 of 9
High Courts12 Aug 1980
Srinibas Jena and Others Vs Janardan Jena and Others
Orissa High Court · AIR 1981 Ori 1 : (1980) 50 CLT 337
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 31, 4, 4(4)
High Courts12 Aug 1980Allowed
A.C. Swain Vs The Chairman of the Orissa State Warehousing Corporation and Others
Orissa High Court · (1980) 50 CLT 450
Constitution of India, 1950 — Article 12
High Courts12 Aug 1980
Krupasindhu Misra and Another Vs Gobinda Chandra Misra and Others
Orissa High Court · AIR 1980 Ori 199 : (1980) 50 CLT 393
Evidence Act, 1872 — Section 114Orissa Estates Abolition Act, 1951 — Section 39, 8A, 8A(2), 8A(4)Orissa Estates Abolition Rules, 1952 — Rule 3
High Courts12 Aug 1980Allowed
Gade Narayan Murty Vs Berhampur Municipality
Orissa High Court · AIR 1981 Ori 29 : (1980) 50 CLT 566
Civil Procedure Code, 1908 (CPC) — Section 102Orissa Municipal Act, 1950 — Section 147(1), 147(2)
High Courts11 Aug 1980Dismissed
State of Orissa Vs Sisir Kumar Das
Orissa High Court · (1980) 50 CLT 602
Arbitration Act, 1940 — Section 28, 39(1)
High Courts11 Aug 1980Dismissed
Hrudaya Chandra Misra and Others Vs State of Orissa and Others
Orissa High Court · (1980) 50 CLT 482
Constitution of India, 1950 — Article 14, 16, 16(1)Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 4(7), 8Orissa Education Act, 1969 — Section 10
High Courts08 Aug 1980Dismissed
Mst. Mithi Bai Vs Ambalal Maru and Ambalal Purusottam and Others
Orissa High Court · (1980) 50 CLT 362
House Rent Control Act — Section 7
High Courts04 Aug 1980
Bijuli Swain Vs State of Orissa
Orissa High Court · (1980) 50 CLT 358 : (1981) CriLJ 583
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts28 Jul 1980
Commissioner of Income Tax Vs Pohop Singh Rice Mill
Orissa High Court · (1980) 50 CLT 591 : (1981) 132 ITR 390
Income Tax Act, 1961 — Section 184(7), 185, 185(1), 185(2), 185(3)
High Courts23 Jul 1980
Sona Khan and Others Vs State of Orissa
Orissa High Court · (1980) 50 CLT 245 : (1981) CriLJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 116
High Courts22 Jul 1980Allowed
Basista Kumar Sahu and Another Vs State of Orissa
Orissa High Court · (1980) 50 CLT 291
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts21 Jul 1980Allowed
Hindustan Steel Limited Vs D.R. Gupta
Orissa High Court · (1980) 50 CLT 305
Arbitration Act, 1940 — Section 28, 29, 30, 39
High Courts18 Jul 1980Allowed
Anadi Naik Vs Prahallad Naik and Others
Orissa High Court · AIR 1981 Ori 21 : (1980) 50 CLT 277
High Courts17 Jul 1980
State of Orissa Vs Bharat Saw Mill
Orissa High Court · (1980) 50 CLT 281 : (1980) 46 STC 389
Orissa Sales Tax Act, 1947 — Section 5(2)(A)(a)(ii)
High Courts17 Jul 1980Dismissed
S. Sadasiva Rao Vs State of Orissa and Others
Orissa High Court · (1980) 50 CLT 234
Orissa Sales Tax (Amendment and Validation) Act, 1979 — Section 2, 3Orissa Sales Tax Act, 1947 — Section 6
High Courts16 Jul 1980
Kamaru Zuman Khan Vs State of Orissa
Orissa High Court · (1980) 50 CLT 440
Constitution of India, 1950 — Article 226
High Courts16 Jul 1980Allowed
Shri Arjun Samal Vs Smt. Ushamani alias Usharani Kanungo and Others
Orissa High Court · (1980) 50 CLT 271
Civil Procedure Code, 1908 (CPC) — Section 47Orissa Estates Abolition Act, 1951 — Section 3A, 5, 8A
High Courts11 Jul 1980Partly Allowed
Andhra Civil Construction Co. Vs State of Orissa and Others
Orissa High Court · AIR 1981 Ori 32
Arbitration Act, 1940 — Section 29, 30