COURT ARCHIVE

Orissa High Court judgments, 1980

170 judgments · page 5 of 9

High Courts08 Jul 1980Dismissed

Orissa Khadi and Village Industries Board Vs Norottam Sahu and Another The Management of Orissa Khadi and Village Industries Board Vs Trailokya Nath Raul and Another

Orissa High Court · (1980) 50 CLT 181

Industrial Disputes Act, 1947 — Section 10(1), 12(5), 25F, 25FFFOrissa Khadi and Village Indistries Board (Amendment) Act — Section 5Orissa Khadi and Village Indistries Board Act, 1956 — Section 15, 2, 3, 3(1), 3(2)

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High Courts08 Jul 1980Allowed

Kamal Kumar Agarwal and Another Vs Sales Tax Officer and Another

Orissa High Court · (1980) 50 CLT 210 : (1980) 46 STC 384

Central Sales Tax Act, 1956 — Section 15, 6, 8Constitution of India, 1950 — Article 226

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High Courts08 Jul 1980Allowed

Radhamohan Malia and Another Vs Basudeb Khuntia and Others

Orissa High Court · AIR 1981 Ori 16 : (1980) 50 CLT 435

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8

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High Courts08 Jul 1980Allowed

Ananta Charan Mahapatra Vs The Inspector of Post Offices, Jajpur Sub-Division and Others

Orissa High Court · AIR 1980 Ori 165 : (1980) 50 CLT 145

Constitution of India, 1950 — Article 311Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 6

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High Courts08 Jul 1980

State of Orissa Vs B.P.R. Construction

Orissa High Court · (1980) 50 CLT 196 : (1980) 46 STC 422

Orissa Sales Tax Act, 1947 — Section 24(1)

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High Courts08 Jul 1980

Dinamani Debi Vs Paramananda Choudhury and Another

Orissa High Court · AIR 1980 Ori 177 : (1980) 50 CLT 328

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 104, 115, 151

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High Courts07 Jul 1980

E.I.D. Parry Limited Vs Agro Sales and Service and Others, etc.

Orissa High Court · AIR 1980 Ori 162 : (1980) 50 CLT 419

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151

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High Courts07 Jul 1980

State of Orissa Vs S.L. Narayana and Others

Orissa High Court · AIR 1980 Ori 173 : (1980) 50 CLT 240

Arbitration Act, 1940 — Section 29, 30

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High Courts07 Jul 1980Allowed

Gourahari Mahanta and Others Vs Tahsildar, Bonai and Others

Orissa High Court · AIR 1980 Ori 175 : (1980) 50 CLT 267

Orissa Land Reforms (General) Rules, 1965 — Rule 30(1), 30(2)

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High Courts04 Jul 1980Dismissed

Simakurty Satyanarayana and Another Vs G. Panalal Sahukar and Others

Orissa High Court · AIR 1980 Ori 169 : (1980) 50 CLT 168

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18

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High Courts04 Jul 1980

Hrushikesh Panda Vs Block Development Officer and Another

Orissa High Court · (1980) 50 CLT 134

Orissa Grama Panchayat Rules, 1968 — Rule 87

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High Courts03 Jul 1980Allowed

Banchhanidhi Das Vs Kamala Devi and Another

Orissa High Court · AIR 1980 Ori 171 : (1980) 50 CLT 173

Hindu Marriage Act, 1955 — Section 13

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High Courts02 Jul 1980Allowed

Sankarsan Dhal and Another Vs Gopinath Dhal and Others Gopinath Dhal Vs Sudhal Bewa and Others

Orissa High Court · (1980) 50 CLT 105

Orissa Land Reforms Act, 1960 — Section 9, 9(1)

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High Courts02 Jul 1980Allowed

Jaga alias Jagannath Naik and Others Vs The State of Orissa and Another

Orissa High Court · (1980) 50 CLT 132

Orissa Land Reforms Act, 1960 — Section 37

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High Courts02 Jul 1980Dismissed

Musa Jena and Others Vs Panu Charan Naik and Others

Orissa High Court · AIR 1980 Ori 183 : (1980) 50 CLT 178

Evidence Act, 1872 — Section 35Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 2, 6(2)

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High Courts30 Jun 1980

Prafulla Kumar Sahu Vs Sarojabala Sahu and Another

Orissa High Court · AIR 1980 Ori 168 : (1980) 50 CLT 138

Divorce Act, 1869 — Section 10, 22

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High Courts27 Jun 1980

Ranjuk Ranjan Das Vs Smt. Pranati Kumari Behera

Orissa High Court · AIR 1982 Ori 37

Divorce Act, 1869 — Section 19

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High Courts20 May 1980

Manbodh Biswal and Others Vs Samaru Pradhan

Orissa High Court · (1980) 50 CLT 142 : (1980) CriLJ 1023

Criminal Procedure Code, 1973 (CrPC) — Section 242, 251Penal Code, 1860 (IPC) — Section 323, 504

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High Courts20 May 1980

Collector Vs Padma Charan Mohanty

Orissa High Court · (1980) 50 CLT 191

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8A, Order 41 Rule 1, Order 41 Rule 1(3), Order 41 Rule 5, Order 41 Rule 5(1)Land Acquisition Act, 1894 — Section 18

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High Courts19 May 1980Dismissed

Binoy Kumar Mohanty Vs State of Orissa

Orissa High Court · AIR 1981 Ori 13 : (1980) 50 CLT 204

Orissa State Road Transport Corporation Rules, 1967 — Rule 4Road Transport Corporations Act, 1950 — Section 44, 5(1), 5(4)

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