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Orissa High Court judgments, 1980

170 judgments · page 7 of 9

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High Courts17 Apr 1980Dismissed

The Tata Iron and Steel Company Ltd. Vs State of Orissa and Others

Orissa High Court · (1980) 50 CLT 34

Constitution of India, 1950 — Article 14Orissa Cess Act, 1962 — Section 10, 13, 18, 2, 4
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High Courts17 Apr 1980Dismissed

Nanda Kishore Moharana Vs Mohabir Prasad Lath

Orissa High Court · (1980) 50 CLT 1

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23, 11, 41, 47
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High Courts17 Apr 1980Dismissed

Ramhari Parida Vs Brajendra Patra

Orissa High Court · (1981) 51 CLT 401

Evidence Act, 1872 — Section 91, 92, 99Stamp Act, 1899 — Section 29
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High Courts16 Apr 1980Allowed

Bhubaneswar Mishra and Another Vs Smt. Ujalamani Devi and Another

Orissa High Court · AIR 1980 Ori 181 : (1980) 50 CLT 100

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
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High Courts15 Apr 1980Allowed

Gopinath Sarma Vs Sasi Dei and Others

Orissa High Court · (1980) 50 CLT 5

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High Courts14 Apr 1980Dismissed

Fakirmohan Pratihari Vs Bauribandbu Pattnaik and Others

Orissa High Court · (1980) 49 CLT 591

Orissa Hindu Religious Endowments Act, 1951 — Section 19Orissa Land Reforms Act, 1960 — Section 67Sri Jagannath Temple Act, 1954 — Section 16(2)
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High Courts09 Apr 1980

The Titaghur Paper Mills Co. Limited Vs State of Orissa and Others

Orissa High Court · (1980) 50 CLT 13

Constitution of India, 1950 — Article 226, 265
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High Courts08 Apr 1980

Sayed Talatuf Ali Vs Md. Abdul Mabood State of Orissa Vs Fakir Mian ' Md. Harun Rashid and Others

Orissa High Court · (1980) 49 CLT 574

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 164, 167(2), 437(1)Penal Code, 1860 (IPC) — Section 302
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High Courts07 Apr 1980

Mukunda Baral, etc. Vs Godavaris Misra and Others

Orissa High Court · (1980) 50 CLT 83 : (1980) CriLJ 1215

Criminal Procedure Code, 1973 (CrPC) — Section 123, 127, 128, 144, 197Penal Code, 1860 (IPC) — Section 188, 307, 341, 375, 426
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High Courts07 Apr 1980Dismissed

The Cuttack District Stamp Vendor's Association and Another Vs Collector and Others

Orissa High Court · (1980) 49 CLT 559

Orissa Supply and Sale of Stamps and Stamped Paper Rules, 1990 — Rule 3Stamp Act, 1899 — Section 74, 76A
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High Courts04 Apr 1980

Raghunath Panigrahi Vs Brahmananda Naik

Orissa High Court · (1981) 51 CLT 237

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
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High Courts03 Apr 1980Allowed

Mathuri Sahu Vs Sridhar Panda and Others

Orissa High Court · (1980) 49 CLT 539

Limitation Act, 1963 — Article 144Partition Act, 1893 — Section 4
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High Courts02 Apr 1980Dismissed

Kamal Kanta Nayak Vs General Manager, Orissa State Road Transport Corporation

Orissa High Court · (1980) 49 CLT 595

Orissa Civil Services (Classification, Control and Appeal) Rules, 1962 — Rule 12, 19, 19(1)Road Transport Corporations Act, 1950 — Section 3, 34, 34(1)
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High Courts31 Mar 1980

The State Vs Purusottam Behera

Orissa High Court · (1980) 49 CLT 568

Criminal Procedure Code, 1973 (CrPC) — Section 209, 212(2), 26, 322, 323Penal Code, 1860 (IPC) — Section 409
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High Courts31 Mar 1980Dismissed

State of Orissa Vs Rama Chandra Sahu

Orissa High Court · (1981) 51 CLT 333

Arbitration Act, 1940 — Section 29
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High Courts28 Mar 1980Dismissed

Sappa Suryanarayana and Others Vs S. Rama Rao and Others

Orissa High Court · AIR 1980 Ori 197 : (1980) 49 CLT 562

Orissa House Rent Control Act, 1968 — Section 2(5)Transfer of Property Act, 1882 — Section 105, 108
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High Courts28 Mar 1980Allowed

Smt. Makhani Devi Banka Vs Union of India (UOI)

Orissa High Court · AIR 1981 Ori 11 : (1980) 49 CLT 516

Civil Procedure Code, 1908 (CPC) — Section 9Telegraph Act, 1885 — Section 7B, 7B(1)
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High Courts28 Mar 1980

Chintamani Parida and Others Vs Jadumani and Another

Orissa High Court · (1980) 49 CLT 519 : (1981) CriLJ 541

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 132, 202, 210Penal Code, 1860 (IPC) — Section 147, 148, 149, 173, 302
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High Courts25 Mar 1980Allowed

Padma Charan Biswal and Another Vs Balaram Biswal and Others

Orissa High Court · (1980) 49 CLT 527

Penal Code, 1860 (IPC) — Section 380, 457
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High Courts19 Mar 1980

Srikrushna Misra Vs State of Orissa and Others

Orissa High Court · (1980) 49 CLT 507 : (1980) 2 LLJ 328

Constitution of India, 1950 — Article 16, 309
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