High Courts30 Jan 1980Allowed
Bhagaban Das Agarwalla Vs State of Orissa
Orissa High Court · (1980) 49 CLT 317
Prevention of Food Adulteration Act, 1954 — Section 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 9
COURT ARCHIVE
Orissa High Court judgments, 1980
170 judgments · page 9 of 9
High Courts25 Jan 1980Allowed
Kalandi Swain and Others Vs Braja Kishore Dass and Others
Orissa High Court · AIR 1980 Ori 98 : (1980) 49 CLT 390
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 7
High Courts24 Jan 1980Dismissed
G.V. Rama Murty Patnaik Vs Minaketan Senapati and Another
Orissa High Court · AIR 1980 Ori 101 : (1980) 49 CLT 350
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Easements Act, 1882 — Section 28, 33, 35Specific Relief Act, 1963 — Section 39, 40
High Courts23 Jan 1980Allowed
Penu ' Panu Sethi Vs State of Orissa
Orissa High Court · (1980) 49 CLT 337
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts23 Jan 1980Allowed
Penu Vs State of Orissa
Orissa High Court · (1980) 49 CLT 337
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 Jan 1980Dismissed
Subrata Roy Vs Utkal University and Another
Orissa High Court · (1980) 49 CLT 353
Constitution of India, 1950 — Article 226
High Courts08 Jan 1980
State of Orissa Vs Udayanath Sahu
Orissa High Court · (1982) 50 STC 178
Orissa Sales Tax Act, 1947 — Section 4(2), 9
High Courts08 Jan 1980
State of Orissa Vs P. Sreerangam and Sons
Orissa High Court · (1980) 46 STC 432
Orissa Sales Tax Act, 1947 — Section 24(1), 5(1)
High Courts07 Jan 1980Dismissed
Ramavatar Sharma Vs Sk. Rahemad Ali and Another
Orissa High Court · (1980) 49 CLT 244
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 452(4), 454, 454(1), 454(2)Limitation Act, 1963 — Article 113, 115, 58, 5
High Courts07 Jan 1980Allowed
Manoharlal Arora and Others Vs Atma Prakash Arora and Others
Orissa High Court · AIR 1980 Ori 57 : (1980) 49 CLT 233
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 26 Rule 4, 75