High Courts15 May 1980Allowed
Hansraj Kooverji Rathor Vs State of Orissa
Orissa High Court · AIR 1980 Ori 184 : (1980) 50 CLT 68
Limitation Act, 1963 — Article 113Orissa Estates Abolition Act, 1951 — Section 3, 6, 7
COURT ARCHIVE
Orissa High Court judgments, 1980
170 judgments · page 6 of 9
High Courts15 May 1980Allowed
New India Assurance Co. Ltd. Vs Udaya Nath Bebera and Others
Orissa High Court · (1981) ACJ 346
Motor Vehicles Act, 1939 — Section 110, 110(1), 110D
High Courts14 May 1980Allowed
Dambarudhar Behera Vs State of Orissa and Others
Orissa High Court · AIR 1980 Ori 188 : (1980) 50 CLT 119
Contract Act, 1872 — Section 16, 19Transfer of Property Act, 1882 — Section 108
High Courts14 May 1980Allowed
Harimohan Padhi Vs Ranganath Das and Others
Orissa High Court · (1980) 50 CLT 323
High Courts13 May 1980Allowed
Prasanna Kumar Singh Vs S.S. Pradhan
Orissa High Court · (1980) 50 CLT 60
Essential Commodities Act, 1955 — Section 7
High Courts12 May 1980Dismissed
Prafulla Chandra Mohanty Vs Vasi Dei and Others
Orissa High Court · (1981) ACJ 11
Motor Vehicles Act, 1939 — Section 110D
High Courts12 May 1980Allowed
Bansidhar Mohanty Vs The United Bank of India and Others
Orissa High Court · AIR 1980 Ori 193 : (1980) 50 CLT 578
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts09 May 1980Dismissed
Srihari Sahu alias Hari Charan Shau Vs Smt. Haripriya Ojha
Orissa High Court · (1980) 50 CLT 77
Orissa Land Reforms Act, 1960 — Section 40, 40(1), 40(2)Specific Relief Act, 1963 — Section 19, 24
High Courts05 May 1980Dismissed
Jagannath Sahoo and Others Vs Labanya Dei and Others
Orissa High Court · AIR 1981 Ori 12 : (1980) 50 CLT 219
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 May 1980Dismissed
Purusottam Sahoo and Another Vs Gopinath Das and Another
Orissa High Court · (1980) 50 CLT 111
Limitation Act, 1963 — Article 1, 14
High Courts29 Apr 1980
Padmalochan Sahu Vs Lokanath Sethi and Others
Orissa High Court · (1980) 49 CLT 605 : (1981) CriLJ 189
Criminal Procedure Code, 1973 (CrPC) — Section 202, 210
High Courts29 Apr 1980Allowed
Jeypore Sugar Company Limited Vs Mining Officer and Another
Orissa High Court · (1980) 50 CLT 165
Mineral Concession Rules, 1960 — Rule 27(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 9AMines and Minerals (Regulation and Development) (Amendment) Act, 1972 — Section 9A
High Courts29 Apr 1980
Purna Chandra Giri Vs Orissa Khadi and Village Industries Board
Orissa High Court · (1980) 50 CLT 91
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts24 Apr 1980Allowed
State of Orissa Vs Harmohan Pal Singh Kabali
Orissa High Court · (1980) 50 CLT 96
Arbitration Act, 1940 — Section 8(1), 8(2)
High Courts22 Apr 1980Dismissed
Union of India (UOI) and Another Vs Madan Mohan and Another
Orissa High Court · AIR 1981 Ori 9 : (1980) 50 CLT 29
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts21 Apr 1980Dismissed
Ghasi Paikary Vs Dinabandhu Muduli and Others
Orissa High Court · (1980) 50 CLT 108
Civil Procedure Code, 1908 (CPC) — Order 42 Rule 2Orissa Land Reforms Act, 1960 — Section 40(1), 40(2)
High Courts21 Apr 1980Dismissed
Girish Chandra Padhan Vs Amrit Bewa and Another
Orissa High Court · (1980) 50 CLT 48
Limitation Act, 1963 — Article 57
High Courts21 Apr 1980Allowed
Smt. Nalmibala Das and Another Vs Smt. Geeta Bose and Others
Orissa High Court · (1980) 50 CLT 63
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1963 — Section 37, 37(1), 41
High Courts18 Apr 1980Dismissed
Life Insurance Corporation of India and Others Vs Sarada Prasad Choudhury
Orissa High Court · (1980) 50 CLT 55
High Courts18 Apr 1980Dismissed
Krushna Chandra Prusty Vs Muralial Moda
Orissa High Court · (1981) 51 CLT 277