High Courts15 Sept 1980Allowed
Health Stores and Others Vs Musamat Rahima Bai and Others
Orissa High Court · AIR 1981 Ori 81 : (1980) 50 CLT 500
Orissa House Rent Control Act, 1958 — Section 7
COURT ARCHIVE
Orissa High Court judgments, 1980
170 judgments · page 3 of 9
High Courts11 Sept 1980Allowed
Shri Dhobei Sethi Vs The State of Orissa and Another
Orissa High Court · (1980) 50 CLT 375
Constitution of India, 1950 — Article 14, 19, 226Evidence Act, 1872 — Section 106Land Acquisition Act, 1894 — Section 11, 16, 17, 17(1), 17(2)
High Courts11 Sept 1980
Mahabir Rice Mill Vs State of Orissa
Orissa High Court · (1983) 54 STC 218
Orissa Sales Tax Act, 1947 — Section 24(1), 24(2)(b)
High Courts11 Sept 1980Dismissed
State of Orissa Vs Mst. Padmatoli
Orissa High Court · (1980) 50 CLT 473
Land Acquisition Act, 1894 — Section 18, 25, 25(1), 25(2), 25(3)
High Courts09 Sept 1980
Commissioner of Income Tax Vs Ganeshram Nayak
Orissa High Court · (1981) 22 CTR 132 : (1981) 129 ITR 43
Income Tax Act, 1961 — Section 143, 144, 147, 148, 2(40)
High Courts05 Sept 1980Allowed
Prafulla Kumar Jena Vs The State of Orissa
Orissa High Court · (1980) 50 CLT 429
Penal Code, 1860 (IPC) — Section 109, 361, 363, 366
High Courts04 Sept 1980Dismissed
Sri Gouri Charan Mohanty Vs Sailaja Kumar Bhattacharya
Orissa High Court · (1980) 50 CLT 490
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 58, Order 21 Rule 95, Order 21 Rule 97, Order 21 Rule 97(1)
High Courts04 Sept 1980Dismissed
Sri Prabhat Kumar Das Vs Sri Bijoy Prasad Das and Another
Orissa High Court · (1980) 50 CLT 415
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts29 Aug 1980
Utkal Jewellery Mart Vs State of Orissa
Orissa High Court · (1982) 50 STC 266
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts29 Aug 1980Partly Allowed
Western Coal Fields Ltd. Vs Notified Area Council, Brajrajnagar and Another
Orissa High Court · AIR 1981 Ori 18 : (1980) 50 CLT 605
Constitution of India, 1950 — Article 285(1)Orissa Municipal Act, 1950 — Section 131, 290
High Courts29 Aug 1980
Laxman Fertilisers Vs State of Orissa
Orissa High Court · (1982) 51 STC 240
Orissa Sales Tax Act, 1947 — Section 24(2), 4(5)
High Courts29 Aug 1980Allowed
Sri Kalandi Charan Mallick Vs Union of India (UOI) and Others
Orissa High Court · (1981) 51 CLT 67
Central Civil Services (Conduct) Rules, 1964 — Rule 18(1), 18(2), 3Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1947 — Section 5(2)
High Courts27 Aug 1980
Sheo Sankar Trading Co. Vs State of Orissa
Orissa High Court · (1982) 50 STC 389
Central Sales Tax Act, 1956 — Section 6A
High Courts27 Aug 1980Dismissed
Supreme Motors Vs State of Orissa
Orissa High Court · (1980) 50 CLT 390 : (1980) 46 STC 452
Orissa Sales Tax Act, 1947 — Section 16(2)
High Courts27 Aug 1980
Kunjabihari Sahoo Vs State of Orissa
Orissa High Court · (1982) 51 STC 330
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)(A)(a)(ii)
High Courts26 Aug 1980
The Titaghur Paper Mills Co. Ltd. Vs State of Orissa
Orissa High Court · (1980) 50 CLT 372 : (1980) 46 STC 475
Central Sales Tax Act, 1956 — Section 8
High Courts25 Aug 1980
Shantilal Kalidas Vs State of Orissa
Orissa High Court · (1981) 48 STC 560
Orissa Sales Tax Act, 1947 — Section 21(4)
High Courts20 Aug 1980Dismissed
Konark Construction and Engineerings and Others Vs Indian Rare Earths Limited and Others
Orissa High Court · (1980) 50 CLT 555
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Constitution of India, 1950 — Article 12
High Courts19 Aug 1980Dismissed
Union of India (UOI) and Others Vs Kishore Chandra Padhy and Another etc.
Orissa High Court · AIR 1981 Ori 212
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts19 Aug 1980Allowed
The Executive Engineer, Khadkai Irrigation Division Vs Abadhuta Jena
Orissa High Court · (1980) 50 CLT 364
Arbitration Act, 1940 — Section 29, 39