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Orissa High Court judgments, 2008

1,099 judgments · page 4 of 55

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High Courts08 Dec 2008Dismissed

Radha Krishna Padhi Vs Bhajakrushna Panda and Others

Orissa High Court · (2009) 107 CLT 192

Evidence Act, 1872 — Section 114, 67Succession Act, 1925 — Section 63
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High Courts08 Dec 2008Allowed

Sana Kabasi Vs State of Orissa

Orissa High Court · (2009) CLT 271 (Suppl Crl) : (2009) 1 OLR 562 : (2009) OLR 271 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts05 Dec 2008

Alstom Projects India Limited Vs Otto India Private Limited

Orissa High Court · (2008) CLT 2 Supp

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 151
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High Courts05 Dec 2008Dismissed

Smt. Aratibala Dash and Another Vs State of Orissa and Others

Orissa High Court · (2009) 107 CLT 34 : (2009) 1 OLR 29

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
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High Courts05 Dec 2008Allowed

Basudev Mahapatra and Others Vs Orissa Maritime and Chilika Area Development Company Ltd. and Others

Orissa High Court · (2008) 12 OHC CK 0089

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High Courts05 Dec 2008

Krushna Chandra Nath Vs Kulamani Mohapatra and Others

Orissa High Court · (2009) 1 CLR 729

Constitution of India, 1950 — Article 227Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 11, 14, 15, 37, 37(2)
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High Courts05 Dec 2008Allowed

Subhrasmita Sahoo Vs State of Orissa and Another

Orissa High Court · (2009) CLT 356 (Suppl Crl) : (2009) 1 OLR 192

Criminal Procedure Code, 1973 (CrPC) — Section 164
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High Courts05 Dec 2008Allowed

Deepak Kumar Patro ' Dipu and Others Vs State of Orissa

Orissa High Court · (2009) 1 ILR (Ori) 288(1) : (2009) 42 OCR 134 : (2009) 1 OLR 409 Supp

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts05 Dec 2008Allowed

Sudarsan Sahu and Others Vs State of Orissa and Others

Orissa High Court · (2009) 107 CLT 179 : (2009) 1 OLR 396

Orissa Land Reforms Act, 1960 — Section 59(2)
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High Courts05 Dec 2008Dismissed

Prasanna Kumar Ratha Vs District Judge and Another

Orissa High Court · (2009) 107 CLT 166

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High Courts05 Dec 2008Dismissed

Rourkela Local Displaced Association and Others Vs State of Orissa and Others

Orissa High Court · (2009) 107 CLT 269

Orissa Development of Industries, Irrigation, Agriculture, Capital Construction and Resettlement of Displaced Persons (Land Acquisitions) Act, 1948 — Section 2(c)
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High Courts05 Dec 2008Allowed

Utkal Distilleries Ltd. (In all) Vs State of Orissa and Others

Orissa High Court · (2009) 1 OLR 616

Bihar and Orissa Excise Act, 1915 — Section 27(1)
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High Courts05 Dec 2008Dismissed

Perinti Vekata Rao Vs Union Of India (UOI) and Others

Orissa High Court · (2008) CLT 198 Supp : (2009) 1 ILR (Ori) 196 : (2008) OLR 198 Supp

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High Courts05 Dec 2008Dismissed

Balaram Swain and Another Vs Rabindra Swain and Others

Orissa High Court · (2010) 109 CLT 58 : (2009) 1 OLR 534 Supp

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 9(3)
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High Courts05 Dec 2008Dismissed

Nabadurga Construction (P) Ltd. Vs State of Orissa and Another

Orissa High Court · (2008) CLT 172 Supp

Arbitration and Conciliation Act, 1996 — Section 62
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High Courts04 Dec 2008Allowed

Girija Shankar Dash Vs State of Orissa and Others

Orissa High Court · (2009) 1 OLR 472

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High Courts03 Dec 2008Dismissed

Bimal Prasanna Acharya and Another and Pradipta Kumar Mohapatra Vs State of Orissa and Others State of Orissa Vs Arbind Kumar Sinha and Others

Orissa High Court · (2009) 1 OLR 154

Constitution of India, 1950 — Article 32
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High Courts03 Dec 2008Dismissed

State of Orissa Vs Paresh H. Mehta and Another

Orissa High Court · (2008) CLT 109 Supp

Railway Property (Unlawful Possession) Act, 1966 — Section 3
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High Courts03 Dec 2008Allowed

Union of India (UOI) and Others Vs Sri Prafulla Kumar Sahu

Orissa High Court · (2009) 107 CLT 175

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High Courts03 Dec 2008Dismissed

Priyabrata Sahu Vs State Orissa and Others

Orissa High Court · (2009) 107 CLT 38

Constitution of India, 1950 — Article 14, 16, 235, 311
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