High Courts15 Dec 2008
Dilip Kumar Ray Vs State of Orissa and Others
Orissa High Court · (2009) CLT 214 (Suppl Crl) : (2009) 1 OLR 498
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 3 of 55
High Courts15 Dec 2008
In Re: District Judge
Orissa High Court · (2009) 1 OLR 352
Constitution of India, 1950 — Article 21
High Courts15 Dec 2008
Sri Narayan Khandelwal and Others Vs Barmeshwar Pandey and Another
Orissa High Court · (2009) 107 CLT 202
Arbitration and Conciliation Act, 1996 — Section 9
High Courts12 Dec 2008Dismissed
State of Orissa Vs Madhu Swain and Others
Orissa High Court · (2009) 107 CLT 241 : (2009) 1 OLR 782 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 390Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts12 Dec 2008Allowed
Dhenkanal Mehentar Sangha Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 189 : (2009) 3 LLJ 86
Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts12 Dec 2008Allowed
A.V. Surya Rao Vs State of Orissa
Orissa High Court · (2008) 12 OHC CK 0020
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 294, 395, 427, 450
High Courts12 Dec 2008Dismissed
Tilottama Kanhar Vs State of Orissa and Others
Orissa High Court · (2008) 12 OHC CK 0006
High Courts12 Dec 2008Dismissed
Sri Nishamani Prusty Vs State of Orissa and Others
Orissa High Court · (2008) 12 OHC CK 0001
Constitution of India, 1950 — Article 311(2)Orissa Service Code, 1939 — Rule 71
High Courts11 Dec 2008Allowed
Rajendra Narayan Mishra Vs State of Orissa
Orissa High Court · (2009) CLT 394 (Suppl Crl) : (2009) 1 OLR 66 : (2009) OLR 394 (Suppl Crl)
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 4
High Courts11 Dec 2008Dismissed
Ranjan Kumar Panigrahi Vs State of Orissa and Others
Orissa High Court · (2008) 12 OHC CK 0090
Constitution of India, 1950 — Article 14, 16Orissa District and Subordinate Courts Ministerial Services (Method of Recruitment and Conditions of Service) Rules, 1969 — Rule 4, 5, 6(4), 6(5)
High Courts11 Dec 2008
State of Orissa Vs Anit Singh @ Rabi and Another
Orissa High Court · (2009) 107 CLT 89 : (2009) 1 OLR 467
Criminal Procedure Code, 1973 (CrPC) — Section 164, 233, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts11 Dec 2008Dismissed
Gandharba Kumar Mohanty and Others Vs Surendra Prasad Naik
Orissa High Court · (2009) 107 CLT 171
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts11 Dec 2008
Minu ' Sanjay Behera Vs State of Orissa
Orissa High Court · (2009) 107 CLT 113 : (2009) 1 OLR 750
Evidence Act, 1872 — Section 114, 25, 27Penal Code, 1860 (IPC) — Section 302, 386
High Courts11 Dec 2008Dismissed
Rakesh Kumar Mahajan and Others Vs State Bank of Bikaneer and Jaipur and Others
Orissa High Court · AIR 2009 Ori 129 : (2009) 107 CLT 184 : (2010) 6 RCR(Civil) 338
High Courts11 Dec 2008
Kuber Swain and Others Vs State of Orissa
Orissa High Court · (2009) CLT 232 (Suppl Crl) : (2009) CriLJ 1608 : (2009) 1 OLR 423 Supp
Penal Code, 1860 (IPC) — Section 323
High Courts10 Dec 2008Allowed
Tira ' Srikanta Tarei Vs State of Orissa
Orissa High Court · (2009) CLT 783 (Suppl Crl)
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 376, 498A
High Courts10 Dec 2008
Sushanta Kumar Biswal Vs Jatindranath Roy
Orissa High Court · (2009) 107 CLT 283 : (2009) 1 OLR 381
High Courts10 Dec 2008Dismissed
Nalinikanta Jena Vs Chairman, ORSAC-cum-Secretary, Department of Science and Another
Orissa High Court · (2008) 12 OHC CK 0002
Orissa Service Code, 1939 — Rule 31
High Courts08 Dec 2008Dismissed
Panchanan Sahoo Vs High Court of Orissa and Another
Orissa High Court · (2008) 12 OHC CK 0104
Constitution of India, 1950 — Article 14, 226, 311, 311(2)
High Courts08 Dec 2008Dismissed
Jubida Bibi and Others Vs Rafique Mohammed and Others
Orissa High Court · (2009) 107 CLT 212
Limitation Act, 1963 — Section 5