High Courts03 Dec 2008Dismissed
All Orissa Judicial Employees Association Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 36
Constitution of India, 1950 — Article 311
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 5 of 55
High Courts03 Dec 2008Dismissed
State of Orissa Vs Dasaratha Mahapatra and Another
Orissa High Court · (2009) CLT 404 (Suppl Crl)
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304
High Courts03 Dec 2008Allowed
Benudhar Swain Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2008) 12 OHC CK 0005
Constitution of India, 1950 — Article 32Industrial Disputes Act, 1947 — Section 10, 2Limitation (Amendment) Act, 1983 — Article 137
High Courts03 Dec 2008
Bijay Kumar Nanda and Others Vs Orissa Administrative Tribunal and Others
Orissa High Court · (2008) CLT 195 Supp
High Courts02 Dec 2008Dismissed
Lalbihari Basa Vs Bijay Kumar Mahota
Orissa High Court · (2009) 107 CLT 28 : (2010) 1 OLR 578
High Courts02 Dec 2008Dismissed
Union of India (UOI) and Another Vs Shri Shyam Sundar Mohanty
Orissa High Court · (2009) 107 CLT 163
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1)
High Courts02 Dec 2008Dismissed
Sanjukta Sahoo Vs Sailabala Mishra and Others
Orissa High Court · AIR 2009 Ori 62 : (2009) 107 CLT 32
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts02 Dec 2008Dismissed
Prasant Kumar Khuntia Vs Union of India (UOI) and Another
Orissa High Court · AIR 2009 Ori 71 : (2009) 107 CLT 47
Constitution of India, 1950 — Article 226
High Courts02 Dec 2008Dismissed
Mahavir Ice and Cold Storage (P) Ltd. Vs Small Industries Development Bank of India, IPICO House and Another
Orissa High Court · (2009) 107 CLT 51
Constitution of India, 1950 — Article 311
High Courts02 Dec 2008
Upendra Chandra Patnaik Vs Soubhagini Mohnty
Orissa High Court · (2009) 107 CLT 56 : (2009) 1 OLR 428
Hindu Marriage Act, 1955 — Section 13, 24, 25
High Courts02 Dec 2008
Anatha Kishore Panda and Others Vs Orissa State Handloom Development Corporation Ltd. and Another
Orissa High Court · (2009) 107 CLT 59
Constitution of India, 1950 — Article 14, 16, 21
High Courts02 Dec 2008Dismissed
Kabi alias Akshaya Kumar Mohanty Vs State of Orissa
Orissa High Court · (2009) CriLJ 1207 : (2009) 42 OCR 39 : (2009) 1 OLR 396 Supp
Penal Code, 1860 (IPC) — Section 201, 302, 304(ii)
High Courts02 Dec 2008Dismissed
Kamalakanta Mohanty Vs Laxmikanta Mohanty and Another
Orissa High Court · (2009) 107 CLT 63
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 141Limitation Act, 1963 — Section 5
High Courts02 Dec 2008Allowed
Jatin Mohapatra @ Mallik Vs State Of Orissa
Orissa High Court · (2009) 1 ILR (Ori) 430 : (2009) 42 OCR 47 : (2009) 1 OLR 401 Supp
Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 324
High Courts02 Dec 2008
Smt. Hasina Begum @ Khatoon Vs Union of India (UOI) and Others
Orissa High Court · (2009) 107 CLT 208 : (2009) 1 OLR 819
High Courts02 Dec 2008Dismissed
Dillip Nayak and Another Vs State of Orissa
Orissa High Court · (2009) 1 ILR (Ori) 301 : (2009) 42 OCR 42
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts02 Dec 2008
Divisional Manager, Oriental Insurance Co. Vs Jogendra Nahak and Others
Orissa High Court · (2009) 107 CLT 22
Motor Vehicles Act, 1988 — Section 166, 173
High Courts02 Dec 2008Dismissed
Sree Dadhibaman Jew Thakur and Others Vs Pranabandhu Sahu, after him Rabindra Kumar Sahu and Others
Orissa High Court · (2009) 107 CLT 25
Orissa Hindu Religious Endowments Act, 1969 — Section 25, 73
High Courts02 Dec 2008
Smt. Bishnu Priya Panda and Another Vs Braja Mohan Panda
Orissa High Court · (2009) 2 OLR 966
Civil Procedure Code, 1908 (CPC) — Section 151, 24
High Courts02 Dec 2008Dismissed
Suru Mahar and Others Vs State of Orissa
Orissa High Court · (2008) 12 OHC CK 0019
Penal Code, 1860 (IPC) — Section 147, 148, 149, 241, 294