High Courts24 Nov 2008
Indian Aluminum Company Ltd. Vs State of Orissa
Orissa High Court · (2009) 1 OLR 51 : (2009) 91 SCL 119
Orissa Sales Tax Act, 1947 — Section 24(1), 5, 5(1)
COURT ARCHIVE
Orissa High Court judgments, 2008
1,099 judgments · page 7 of 55
High Courts24 Nov 2008Dismissed
Kalinga Mining Corporation Vs Union of India (UOI) and Others
Orissa High Court · (2008) 11 OHC CK 0009
Income Tax Act, 1961 — Section 142, 2(A)Mineral Concession Rules, 1960 — Rule 54, 55, 59(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 5(1)
High Courts24 Nov 2008Dismissed
Smt. Mamata Das Vs State of Orissa and Others
Orissa High Court · (2008) 11 OHC CK 0006
High Courts23 Nov 2008Dismissed
Mohammad Rahemat Hossain Vs The Registrar, Orissa Administrative Tribunal, BBSR and Others
Orissa High Court · (2009) 1 ILR (Ori) 306(1)
Administrative Tribunals Act, 1985 — Section 19, 20, 21
High Courts21 Nov 2008Allowed
The Union of India and Others Vs Bhabagrahi Prasad Behera and Others
Orissa High Court · (2008) CLT 226 Supp
High Courts21 Nov 2008Dismissed
Kazi Narul Islam Vs State of Orissa and Others
Orissa High Court · (2008) 11 OHC CK 0060
Constitution of India, 1950 — Article 226
High Courts21 Nov 2008Allowed
The Union of India (UOI) and Others Vs Sri Pradipta Kumar Jena and Others
Orissa High Court · (2009) 121 FLR 374 : (2009) 1 OLR 316
High Courts21 Nov 2008Dismissed
State of Orissa Vs Rama Bahadur Pandey (since dead after him) Smt. Kewal Pandey and Others
Orissa High Court · (2009) 1 ILR (Ori) 220
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 452, 453, 454Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 35, 54, 62
High Courts21 Nov 2008
United Construction Works Vs State of Orissa and Others
Orissa High Court · (2008) 11 OHC CK 0026
Arbitration (Orissa Amendment) Act, 1982 — Section 41(A)(1), 47Arbitration (Orissa Amendment) Act, 1984 — Section 14(A)(1)Arbitration Act, 1940 — Section 20, 41(A)
High Courts21 Nov 2008Allowed
National Insurance Company Ltd. Vs Manorama Muduli and Others
Orissa High Court · (2008) 11 OHC CK 0023
Motor Vehicles Act, 1988 — Section 147, 95
High Courts21 Nov 2008Dismissed
Pramila Panda Vs State of Orissa
Orissa High Court · (2008) CLT 162 Supp
Penal Code, 1860 (IPC) — Section 201, 302Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts20 Nov 2008Dismissed
Kali Charan Mohanta Vs Union of India (UOI) and Others
Orissa High Court · (2009) 1 OLR 167
High Courts20 Nov 2008Dismissed
Bhagyalaxmi Powerloom Unit Vs State of Orissa and Others
Orissa High Court · AIR 2009 Ori 82 : (2009) 1 OLR 33
High Courts20 Nov 2008Allowed
Hemanta Kumar Panda (Dead) and After Him Sambhabi Panda and Others Vs Deputy Director, Agriculture, Kalahandi Range and Others
Orissa High Court · (2009) 1 ILR (Ori) 43
High Courts20 Nov 2008Dismissed
Garuda Meher Vs State of Orissa
Orissa High Court · (2009) 2 ILR (Ori) 447 : (2009) 1 OLR 775 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 84
High Courts20 Nov 2008
Kumari Kalpana Rani Rout Vs District Judge and Others
Orissa High Court · (2008) CLT 141 Supp : (2009) 1 ILR (Ori) 20
Orissa District and Subordinate Courts Ministerial Services (Method of Recruitment and Conditions of Service) Rules, 1969 — Rule 6, 6(5)
High Courts20 Nov 2008
Sri Sri Dadhibaman Jew Vs Draupadi Das and Others
Orissa High Court · (2008) 11 OHC CK 0025
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2, 151, 96(3)Constitution of India, 1950 — Article 227
High Courts20 Nov 2008Dismissed
State of Orissa Vs Kalia @ Kalandi Behera and Others
Orissa High Court · (2009) 42 OCR 383
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts20 Nov 2008Dismissed
Anu Behera Vs State of Orissa
Orissa High Court · (2008) CLT 167 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 433, 433(A)Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Nov 2008Dismissed
Rama Chandra Sahu Vs Subhas Kumar Sinha and Others
Orissa High Court · (2009) 107 CLT 210
Orissa Hindu Religious Endowments Act, 1951 — Section 69