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COURT ARCHIVE

Orissa High Court judgments, 1979

176 judgments · page 2 of 9

High Courts26 Nov 1979Dismissed

K. Visweswara Rao Vs J. Sangarama

Orissa High Court · (1980) 49 CLT 62

Evidence Act, 1872 — Section 114Orissa Co-operative Societies Act, 1951 — Section 105, 105(1), 106(C), 4 , 5Orissa Co-operative Societies Rules, 1953 — Rule 115, 116, 116(1), 117, 117(1)
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High Courts17 Nov 1979Dismissed

Dinabandhu Pradhan Vs State of Orissa

Orissa High Court · (1980) 49 CLT 79

Criminal Procedure Code, 1973 (CrPC) — Section 313Orissa Forest Department Code, 1941 — Article 13Penal Code, 1860 (IPC) — Section 161, 164, 165, 477A
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High Courts06 Nov 1979

Surajmani Srimali Vs State of Orissa

Orissa High Court · (1979) 48 CLT 625 : (1980) CriLJ 363

Criminal Procedure Code, 1973 (CrPC) — Section 193, 195, 196, 197, 198Penal Code, 1860 (IPC) — Section 406POST OFFICE ACT, 1898 — Section 55, 72
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High Courts23 Oct 1979Allowed

Mohan Singh Vs The State

Orissa High Court · (1980) 49 CLT 275

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
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