High Courts06 Apr 1976Dismissed
Muralidhar Mishra Vs District Judge
Orissa High Court · (1976) 42 CLT 1200
Constitution of India, 1950 — Article 226, 227Orissa Service Code, 1939 — Rule 3, 4
COURT ARCHIVE
Orissa High Court judgments, 1976
206 judgments · page 8 of 11
High Courts05 Apr 1976
Commissioner of Income Tax Vs Soubhagya Manjari Devi
Orissa High Court · (1976) 105 ITR 82
Income Tax Act, 1961 — Section 275
High Courts05 Apr 1976
Commissioner of Income Tax Vs Orissa State Co-operative Housing Corporation Ltd.
Orissa High Court · (1976) 104 ITR 157
Income Tax Act, 1961 — Section 81
High Courts02 Apr 1976
Caltex (India) Ltd. Vs State of Orissa
Orissa High Court · (1976) 42 CLT 778 : (1978) 42 STC 21
Orissa Sales Tax Act, 1947 — Section 24(2)
High Courts02 Apr 1976
State of Orissa Vs Mahamaya Coconuts
Orissa High Court · (1976) 38 STC 120
Central Sales Tax Act, 1956 — Section 14
High Courts02 Apr 1976Allowed
Minati Das Vs Laxmidhar Mohanty and Others
Orissa High Court · (1976) ACJ 512
Motor Vehicles Act, 1988 — Section 110A, 110CC, 95(2)
High Courts31 Mar 1976
Commissioner of Income Tax Vs Smt. Veerawali
Orissa High Court · (1976) 104 ITR 679
Income Tax Act, 1961 — Section 271(1)
High Courts31 Mar 1976
Eastern Traders Vs State of Orissa
Orissa High Court · (1976) 42 CLT 430 : (1978) 41 STC 162
Orissa Sales Tax Act, 1947 — Section 12(8), 24(1)
High Courts30 Mar 1976
Commissioner of Income Tax Vs Biswanath Ghosh
Orissa High Court · (1976) 42 CLT 1287
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts30 Mar 1976
Nilamani Ghosh and Partners Vs Commissioner of Income Tax
Orissa High Court · (1977) 108 ITR 101
Income Tax Act, 1961 — Section 256(2)
High Courts30 Mar 1976
Commissioner of Income Tax Vs Shanker Industries (P.) Ltd.
Orissa High Court · (1976) 03 OHC CK 0018
Income Tax Act, 1961 — Section 256(2)
High Courts30 Mar 1976
Commissioner of Income Tax Vs Asiatic Trade Combine
Orissa High Court · (1977) 108 ITR 75
Income Tax Act, 1961 — Section 148, 271(1)
High Courts30 Mar 1976Dismissed
Ugresen Sahu Vs The State
Orissa High Court · (1976) 42 CLT 667
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts30 Mar 1976
NILAMANI GHOSH AND PARTNERS Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1977) 108 ITR 101
Income Tax Act, 1961 — Section 256
High Courts29 Mar 1976
Budhei Jena Vs Deulbera Colliery, National Coal Development Corporation Ltd.
Orissa High Court · (1976) 42 CLT 1002 : (1977) 1 LLJ 128
Employees Compensation Act, 1923 — Section 3
High Courts26 Mar 1976
Commissioner of Income Tax Vs Harbanslal Sodesh Kumar Rawlley
Orissa High Court · (1977) 107 ITR 393
Income Tax Act, 1961 — Section 256, 271(1)
High Courts26 Mar 1976Allowed
Brahmananda Majhi Vs Gopal Pradhan and Others
Orissa High Court · (1976) 42 CLT 1194
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 41 Rule 4, Order 9 Rule 13, 141, 146(1)
High Courts26 Mar 1976Allowed
Brahmananda Majhi Vs Gopal Padhan and Others
Orissa High Court · (1976) 42 CLT 760
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 141, 146(2), 24
High Courts26 Mar 1976Allowed
Banshidhar Dandapat and Another Vs State of Orissa
Orissa High Court · (1976) 42 CLT 1011
Penal Code, 1860 (IPC) — Section 307, 34
High Courts23 Mar 1976Dismissed
Narottam Sahu Vs Shyama Barik and Others
Orissa High Court · (1976) 42 CLT 834
Untouchability (Offences) Act, 1955 — Section 6, 7