High Courts09 Jul 1976
Commissioner of Income Tax Vs Ganpatrai Gajanand
Orissa High Court · (1976) 42 CLT 922
Income Tax Act, 1961 — Section 2(24), 271, 271(1), 68
COURT ARCHIVE
Orissa High Court judgments, 1976
206 judgments · page 6 of 11
High Courts09 Jul 1976
Narasingha Kar and Co. Vs Commissioner of Income Tax
Orissa High Court · (1976) 07 OHC CK 0019
Income Tax Act, 1961 — Section 22, 28
High Courts09 Jul 1976Allowed
Allied Construction Co. Vs Union of India (UOI) and Others
Orissa High Court · AIR 1976 Ori 221 : (1976) 42 CLT 996
Arbitration Act, 1940 — Section 20, 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts05 Jul 1976Allowed
State of Orissa Vs Gaya Janardan Behera and Others
Orissa High Court · (1977) ACJ 459
High Courts01 Jul 1976Dismissed
Siba Prasad Pruseth Vs State of Orissa and Others
Orissa High Court · (1976) 42 CLT 952
Arbitration Act, 1940 — Section 17, 20, 30, 39(1)
High Courts01 Jul 1976Allowed
Damodar Acharya Vs Commissioner of Orissa Hindu Religious Endowments and Others
Orissa High Court · AIR 1977 Ori 40 : (1976) 42 CLT 989
Orissa Hindu Religious Endowments Act, 1951 — Section 27, 41
High Courts01 Jul 1976Allowed
Maya Mukherjee and Others Vs The Orissa Co-operative Insurance Society Ltd. (now New India Assurance Co. Ltd.)
Orissa High Court · AIR 1976 Ori 224 : (1976) 42 CLT 1129
Evidence Act, 1872 — Section 114Motor Vehicles Act, 1939 — Section 110B, 77
High Courts30 Jun 1976Allowed
Sikhar Mallik and Others Vs Baidhar Sahu and Others
Orissa High Court · AIR 1976 Ori 230
Civil Procedure Code, 1908 (CPC) — Section 100, 101Land Acquisition Act, 1894 — Section 6, 6(1)Orissa Grama Panchayat Act, 1948 — Section 39, 40, 40(1)
High Courts25 Jun 1976Dismissed
Subarna Barik Vs The State of Orissa and Others
Orissa High Court · AIR 1976 Ori 236
Evidence Act, 1872 — Section 65Specific Relief Act, 1963 — Section 38, 40
High Courts25 Jun 1976Dismissed
Orissa Road Transport Co. Ltd. Vs Sibananda Patnaik and Others
Orissa High Court · AIR 1976 Ori 205
Criminal Procedure Code, 1973 (CrPC) — Section 7(2)Motor Vehicles Act, 1939 — Section 110, 110BOrissa Revenue Administration (Units) Act, 1963 — Section 3
High Courts24 Jun 1976Dismissed
Vysaraju Badreenarayana Moorty Raju Vs Epari Venugopalam Epari Venugopalam Vs V.B.M. Raju
Orissa High Court · (1976) 42 CLT 1075
High Courts23 Jun 1976Dismissed
Petambar Pujari Vs Bhikari Meher and Another
Orissa High Court · AIR 1977 Ori 16 : (1976) 42 CLT 927
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92(3), 11Orissa Land Reforms Act, 1960 — Section 22(3)
High Courts23 Jun 1976Allowed
Bhima Jally and Others Vs Nata Jally and Others
Orissa High Court · AIR 1977 Ori 59
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 11Orissa Estates Abolition Act, 1951 — Section 5, 5(1)
High Courts22 Jun 1976
Dhadi Sahu Vs Commissioner of Income Tax
Orissa High Court · (1976) 42 CLT 838
Income Tax Act, 1961 — Section 256
High Courts22 Jun 1976
State of Orissa Vs Polytech International
Orissa High Court · (1976) 42 CLT 792 : (1976) 38 STC 125
Orissa Sales Tax Act, 1947 — Section 5(1)
High Courts22 Jun 1976
DHADI SAHU Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1977) 109 ITR 337
Income Tax Act, 1961 — Section 256
High Courts19 Jun 1976Allowed
Chakra Barik and Others Vs Mst. Jema Biswal and Another
Orissa High Court · AIR 1977 Ori 63 : (1976) 42 CLT 907
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 43 Rule 1, 115, 2(2)Orissa High Court General Rules and Circular Orders — Rule 11
High Courts17 Jun 1976
Executive Officer, N.A.C. Vs Jagannath Mallik
Orissa High Court · (1976) 42 CLT 807 : (1977) CriLJ 316
Orissa Municipal Act, 1950 — Section 347
High Courts15 Jun 1976Dismissed
Roshanlal Thakur Vs Kishanlal Kapoor
Orissa High Court · (1976) 42 CLT 1091
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)Contempt of Courts Act, 1971 — Section 2
High Courts15 Jun 1976
Damoda Panigrahi and Others Vs Banchhanidhi Pangrahi and Another
Orissa High Court · (1977) CriLJ 142
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 397, 398, 399