High Courts26 Jul 1976Partly Allowed

Mansaram Sharma Vs Saraswati Devi

Orissa High Court · AIR 1977 Ori 55 : (1976) 42 CLT 969

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 47 Rule 1Hindu Marriage Act, 1955 — Section 24
High Courts21 Jul 1976Allowed

Jemma Vs Raghu

Orissa High Court · AIR 1977 Ori 12 : (1976) 42 CLT 940

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Orissa Estates Abolition Act, 1951 — Section 39, 8(2)Specific Relief Act, 1963 — Section 34, 41