High Courts19 Oct 1976Allowed
Weldcraft Orissa Pvt. Ltd. Vs Assistant Collector of Central Excise and Another
Orissa High Court · (1977) 43 CLT 55 : (1979) 4 ELT 139
COMPANIES ACT, 1956 — Section 209
COURT ARCHIVE
Orissa High Court judgments, 1976
206 judgments · page 3 of 11
High Courts12 Oct 1976Allowed
Dr. Lakhiram Gupta Vs S. Paikrai
Orissa High Court · (1977) 43 CLT 63
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 18 Rule 6, Order 9 Rule 3, Order 9 Rule 8
High Courts11 Oct 1976Allowed
Md. Aftabuddin Khan and Others Vs Smt. Chandan Bilasini and Another
Orissa High Court · AIR 1977 Ori 69
Hindu Adoptions and Maintenance Act, 1956 — Section 16Limitation Act, 1963 — Article 58 , 59Specific Relief Act, 1963 — Section 34
High Courts21 Sept 1976
Pramod Chandra Mohanti Vs Divisional Superintendent, Khurda Road Division, South Eastern Railway and Others
Orissa High Court · (1976) 42 CLT 1250
Constitution of India, 1950 — Article 311(2)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 10, 11, 12, 13, 14Railway Services (Conduct) Rules, 1966 — Rule 3
High Courts20 Sept 1976
Radhika Vs State of Orissa
Orissa High Court · (1976) 42 CLT 1273 : (1977) 39 STC 93
Orissa Sales Tax Act, 1947 — Section 12(5), 24(1)
High Courts20 Sept 1976
Kasinath Sahoo Vs Orissa State Electricity Board
Orissa High Court · (1977) 43 CLT 29
Electricity (Supply) Act, 1948 — Section 4(5), 5Industrial Disputes Act, 1947 — Section 36APayment of Gratuity Act, 1972 — Section 2
High Courts20 Sept 1976
Kashinath Sahoo Vs Orissa State Electricity Board
Orissa High Court · (1977) 1 LLJ 457
Payment of Gratuity Act, 1972 — Section 2, 4
High Courts17 Sept 1976
Shyamsundar Sahu and Co. Vs Labour Court and Another
Orissa High Court · (1977) 43 CLT 77 : (1977) 1 LLJ 363
Industrial Disputes Act, 1947 — Section 25F, 25FF, 33C
High Courts17 Sept 1976Allowed
Chandrasekhar Patel Vs Ukiabati Patel and Others
Orissa High Court · AIR 1977 Ori 82 : (1976) 42 CLT 1277
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts17 Sept 1976Dismissed
Sitaram Beura Vs Birakishore Beura and Others
Orissa High Court · AIR 1977 Ori 65
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5
High Courts16 Sept 1976Allowed
Bhuyan Abdul Mahatab Khan Vs Bhuyan Abdul Seheed Khan and Others
Orissa High Court · AIR 1977 Ori 84 : (1976) 42 CLT 1238
Land Acquisition Act, 1894 — Section 18, 30
High Courts16 Sept 1976Dismissed
Smt. Sorojini Rath Vs Bhaskar Rath
Orissa High Court · AIR 1977 Ori 42 : (1977) 43 CLT 117
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11
High Courts16 Sept 1976Allowed
Hindustan Aeronautics Limited (Koraput Division) Vs State of Orissa and Another
Orissa High Court · (1976) 38 STC 538
Limitation Act, 1963 — Section 5
High Courts15 Sept 1976Allowed
Dr. Harish Chandra Ray Vs K.C. Singh
Orissa High Court · AIR 1977 Ori 76
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 114, 64, 92
High Courts13 Sept 1976
State of Orissa Vs Pushraj Bijayakumar
Orissa High Court · (1978) 41 STC 443
Orissa Municipal Act, 1950 — Section 131(1)(kk)Orissa Sales Tax Act, 1947 — Section 2(h)
High Courts13 Sept 1976Allowed
Basudev Sahu Vs Krushna Chandra Sahu and Others
Orissa High Court · AIR 1977 Ori 43 : (1976) 42 CLT 1269
High Courts13 Sept 1976Dismissed
Sushil Kumar etc. Vs Binodini Rath and Others
Orissa High Court · AIR 1977 Ori 112
Motor Vehicles Act, 1939 — Section 110B, 110CC, 110D, 95, 96
High Courts09 Sept 1976Allowed
Megharaj Agarwala and Others Vs Radheshyam Agarwala
Orissa High Court · AIR 1977 Ori 138 : (1976) 42 CLT 1143
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(4)
High Courts08 Sept 1976Allowed
Narayan Pal and Another Vs The State of Orissa
Orissa High Court · (1977) 43 CLT 38
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 396