High Courts09 Nov 1976Dismissed

Bishnu Charan Raul Vs State of Orissa and Others

Orissa High Court · (1977) 44 CLT 165

Orissa Grama Panchayat Act, 1964 — Section 24, 24(1), 24(2)Orissa Grama Panchayat Rules, 1968 — Rule 230, 232, 238, 239, 241Orissa Panchayat Samiti and Zilla Parishad Act, 1959 — Section 46