CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Orissa High Court/1976

COURT ARCHIVE

Orissa High Court judgments, 1976

206 judgments · page 4 of 11

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1935
High Courts07 Sept 1976Allowed

Aranya Kumar Panda Vs Chintamani Panda and Others

Orissa High Court · AIR 1977 Ori 87 : (1976) 42 CLT 1222

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
Read judgment
High Courts07 Sept 1976Dismissed

Mst. Dura Deo and Others Vs Smt. Pirobati Dei and Others

Orissa High Court · AIR 1977 Ori 85 : (1976) 42 CLT 1247

Suits Valuation Act, 1887 — Section 8
Read judgment
High Courts07 Sept 1976Allowed

Gangadhar Sahu and Others Vs Chintamani Sahu and Others

Orissa High Court · (1976) 42 CLT 1218

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3, 4(4), 41, 5(1), 51
Read judgment
High Courts07 Sept 1976Dismissed

Cuttack Municipality Vs Shyamsundar Behera

Orissa High Court · AIR 1977 Ori 137 : (1976) 42 CLT 1283

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4
Read judgment
High Courts03 Sept 1976

State of Orissa Vs Mukunda Prasad Mohanty

Orissa High Court · (1978) 42 STC 116

Orissa Sales Tax Act, 1947 — Section 24(1)
Read judgment
High Courts03 Sept 1976Allowed

Abhaya Jena Vs The State

Orissa High Court · (1976) 42 CLT 1028

Penal Code, 1860 (IPC) — Section 323
Read judgment
High Courts31 Aug 1976Dismissed

Jaganath Padhi Vs B. Madha Patra

Orissa High Court · (1976) 42 CLT 1180

Negotiable Instruments Act, 1881 (NI) — Section 118
Read judgment
High Courts31 Aug 1976

Sitaram Thirani Vs State of Orissa

Orissa High Court · (1976) 42 CLT 1084 : (1977) CriLJ 681

Prevention of Food Adulteration Act, 1954 — Section 10, 16
Read judgment
High Courts26 Aug 1976Dismissed

Mst. Balamati Sahu and Another Vs Gouranga Sahuand Others

Orissa High Court · (1976) 42 CLT 1123

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 146, 146(1B)
Read judgment
High Courts25 Aug 1976Partly Allowed

Sidha Sahoo and Others Vs Jhuma Dei and Others

Orissa High Court · AIR 1977 Ori 45 : (1976) 42 CLT 1168

Read judgment
High Courts23 Aug 1976Dismissed

Nityananda Sahu Vs Postmaster General and Others

Orissa High Court · AIR 1977 Ori 48 : (1976) 42 CLT 1049

Arbitration Act, 1940 — Section 46Civil Procedure Code, 1908 (CPC) — Section 9Telegraph Act, 1885 — Section 7B, 7B(1)
Read judgment
High Courts18 Aug 1976

Jagamohan Sahu and Another etc. Vs State of Orissa

Orissa High Court · (1976) 42 CLT 1206 : (1977) CriLJ 1394

Penal Code, 1860 (IPC) — Section 141, 143, 145, 151, 224Police Act, 1861 — Section 32
Read judgment
High Courts16 Aug 1976

Commissioner of Income Tax Vs Belpahar Refractories Ltd.

Orissa High Court · (1977) 109 ITR 667

Income Tax Act, 1961 — Section 43(3)
Read judgment
High Courts13 Aug 1976Allowed

Bishnu Charan Das Vs Dhani Biswal and Another

Orissa High Court · AIR 1977 Ori 68 : (1976) 42 CLT 1057

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 151 , 152
Read judgment
High Courts12 Aug 1976Dismissed

The General Manager, Orissa State Road Transport Corporation Vs Sulochana Parida and Others

Orissa High Court · (1977) ACJ 108

Motor Vehicles Act, 1988 — Section 110A
Read judgment
High Courts10 Aug 1976

Commissioner of Income Tax Vs Raja S.N. Bhanja Deo

Orissa High Court · (1976) 08 OHC CK 0010

Income Tax Act, 1961 — Section 2(1)
Read judgment
High Courts09 Aug 1976

Panu Behera Vs Bhramara Barik and Others

Orissa High Court · (1976) 42 CLT 1162

Orissa Land Reforms Act, 1960 — Section 4, 4(1), 4(5), 67, 9Orissa Tenancy (Amendment) Act, 1946 — Section 236
Read judgment
High Courts09 Aug 1976Dismissed

Kashinath Sahu Vs Dandasi Khatai and Others

Orissa High Court · (1976) 42 CLT 913

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1)
Read judgment
High Courts04 Aug 1976Partly Allowed

Biswanath Bhukta Vs Executive Officer, Talcher Municipality and Others

Orissa High Court · AIR 1977 Ori 1 : (1976) 42 CLT 1097

Constitution of India, 1950 — Article 245Orissa Municipal Act, 1950 — Section 169Talcher Municipality (Validation) Ordinace, 1976 — Section 2
Read judgment
High Courts03 Aug 1976Dismissed

Nityananda Pandey and Others Vs Manohar Pandey and Others

Orissa High Court · AIR 1977 Ori 10 : (1976) 42 CLT 1023

Suits Valuation Act, 1887 — Section 3, 6, 8
Read judgment
Previous123456…11Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions