COURT ARCHIVE

Orissa High Court judgments, 1976

206 judgments · page 7 of 11

High Courts12 May 1976Partly Allowed

Indian Metals and Ferro Alloys Ltd. and Another Vs The Orissa State Electricity Board and Another

Orissa High Court · AIR 1977 Ori 31 : (1976) 42 CLT 870

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49(1), 49(2), 59Orissa State Electricity Board (General Tariffs) Regulations, 1973 — Regulation 6

High Courts12 May 1976Allowed

Roshanlal Thakur Vs Kishanlal Kapoor

Orissa High Court · (1976) 42 CLT 687

Arbitration Act, 1940 — Section 14, 17, 20, 30, 39

High Courts11 May 1976

Minerals and Metals Trading Corporation of India Ltd. Vs State of Orissa

Orissa High Court · AIR 1976 Ori 194 : (1976) 384 STC 189

Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286(1)Orissa Sales Tax Act, 1947 — Section 5(2)

High Courts11 May 1976

M.M.T.C. of India Ltd. Vs State of Orissa State of Orissa Vs M.M.T.C. of India Ltd.

Orissa High Court · (1976) 42 CLT 633

Central Sales Tax Act, 1956 — Section 3, 4, 4(1), 4(2), 5Constitution of India, 1950 — Article 10, 12, 13, 14, 16Orissa Sales Tax Act, 1947 — Section 24(1), 5(2)

High Courts05 May 1976Dismissed

Sarat Chandra Mohanty and Another Vs Administrator, Jagannath Temple

Orissa High Court · (1976) 42 CLT 1241

Land Acquisition Act, 1894 — Section 30, 6, 7, 8, 8AOrissa Estates Abolition Act, 1951 — Section 6, 7Sri Jagannath Temple Act, 1954 — Section 21(1), 5

High Courts03 May 1976Allowed

V. Jagannadh Rao and Another Vs Debendranath Patnaik and Another

Orissa High Court · (1976) ACJ 281

Motor Vehicles Act, 1988 — Section 110B, 95(2)

High Courts30 Apr 1976Dismissed

National Insurance Co. Vs Magikhaia Das (After him) Mst. Laxmi Dibya and Others

Orissa High Court · AIR 1976 Ori 175 : (1976) 42 CLT 648

Motor Vehicles Act, 1939 — Section 110C(2A), 110D, 96(2)

High Courts28 Apr 1976

State of Orissa Vs Royal Half-tone Company

Orissa High Court · (1976) 42 CLT 701

Orissa Sales Tax Act, 1947 — Section 12(5), 24(2)

High Courts27 Apr 1976Dismissed

Gauranga Mohanty Vs Radhaballav Math and Another

Orissa High Court · (1976) 42 CLT 751

High Courts27 Apr 1976

Arja Venkata Ratnam Vs Calendar Printing House of Sivakasi

Orissa High Court · (1976) 42 CLT 696

Civil Procedure Code, 1908 (CPC) — Section 20Provincial Small Cause Courts Act, 1887 — Section 25

High Courts21 Apr 1976Allowed

Daitari Kar and Others Vs Basudev Pati and Others

Orissa High Court · (1976) 42 CLT 706

High Courts21 Apr 1976Allowed

Maheswari Malati Vs The State

Orissa High Court · (1976) 42 CLT 827

Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326

High Courts20 Apr 1976Allowed

Bhagwandas Bajoria Vs E.I.D. Parry Limited and Others

Orissa High Court · (1976) 42 CLT 1061

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9, 151

High Courts16 Apr 1976

Pravas Chandra Das and Others Vs Srimati Nirupama Dei and Others

Orissa High Court · (1976) 42 CLT 606

High Courts15 Apr 1976Dismissed

Sohanlal Vs Santi Swaroop

Orissa High Court · (1976) 42 CLT 681

Criminal Procedure Code, 1973 (CrPC) — Section 173, 202, 251A, 251A(1), 251A(2)Penal Code, 1860 (IPC) — Section 108, 403, 408

High Courts09 Apr 1976Dismissed

Chakradhar Das Vs Purnamasi Tripathy

Orissa High Court · (1976) 42 CLT 712

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 148, 149, 54

High Courts08 Apr 1976Dismissed

State of Orissa Vs Kapil Biswal and Others

Orissa High Court · (1976) ACJ 395

Civil Procedure Code, 1908 (CPC) — Section 2(11)Fatal Accidents Act, 1855 — Section 1A, 4Motor Vehicles Act, 1988 — Section 110A, 110B

High Courts07 Apr 1976Allowed

Hemachal Sahu Vs Kumarmani Sa and Others

Orissa High Court · (1976) 42 CLT 1225

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11

High Courts07 Apr 1976Allowed

New India Assurance Co. Ltd. Vs Kahnu Charan Sahu and Another

Orissa High Court · (1976) ACJ 353

Motor Vehicles Act, 1988 — Section 110A, 110B, 110CC, 95(2), 96(2)Workmens Compensation Act, 1923 — Section 3(1)

High Courts06 Apr 1976

Karan Majhi Vs The State

Orissa High Court · (1976) 42 CLT 547 : (1976) CriLJ 1672

Criminal Procedure Code, 1973 (CrPC) — Section 484Penal Code, 1860 (IPC) — Section 201, 302