High Courts05 Dec 1994Allowed
Hindustan Aeronautics Ltd. Vs Taxing Officer-cum-Regional Transport Officer and Others
Orissa High Court · (1995) 1 OLR 81
Orissa Motor Vehicles Taxation Act, 1975 — Section 13
COURT ARCHIVE
Orissa High Court judgments, 1994
366 judgments · page 2 of 19
High Courts02 Dec 1994Allowed
Sano Cadu alias Pratap Ku. Rout Vs Chief Secretary, Govt. of Orissa and Others
Orissa High Court · (1995) 1 OLR 235
National Security Act, 1980 — Section 3(2)
High Courts02 Dec 1994Dismissed
S.K. Pattnaik Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 67
Bihar and Orissa Excise Act, 1915 — Section 2(12), 27, 28Constitution of India, 1950 — Article 265, 372
High Courts02 Dec 1994
Ion Exchange India Ltd. Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 20
Orissa Sales Tax Act, 1947 — Section 24(1), 24(7)
High Courts02 Dec 1994Dismissed
Tushar Kanta Nayak and Others, etc. Vs Utkal University and Another
Orissa High Court · AIR 1995 Ori 162 : (1995) 1 OLR 176
Constitution of India, 1950 — Article 14Orissa Universities Act, 1989 — Section 6(15)
High Courts02 Dec 1994
Laxminarayan Saw Mill and Another Vs State of Orissa and Others
Orissa High Court · AIR 1995 Ori 114 : (1995) 1 OLR 1
Constitution of India, 1950 — Article 14, 19(1), 19(6), 226, 245Orissa Saw Mills and Saw Pits (Control) Act, 1991 — Section 4, 4(1), 4(2)
High Courts02 Dec 1994
Pitabash Sahoo Vs Sri G.R. Mohanty and Another
Orissa High Court · (1995) CriLJ 2578
Contempt of Courts Act, 1971 — Section 18, 18(1), 19(1), 2, 23
High Courts02 Dec 1994Dismissed
Binod Nayak Vs Dasarathi Padhi and Others
Orissa High Court · AIR 1995 Ori 175 : (1995) 1 OLR 36
Orissa Panchayat Samiti (Election) Rules, 1991 — Rule 3(3), 43(3)Orissa Panchayat Samiti Act, 1959 — Section 57
High Courts02 Dec 1994
Sri Jaganath Industries and Others Vs State of Orissa and Others Shanti Industries Vs Additional Commissioner of Sales Tax, (Central Zone) and Others
Orissa High Court · (1995) 50 ECC 98 : (1995) 1 OLR 60
High Courts02 Dec 1994
Krishna Chandra Karna Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 127
High Courts30 Nov 1994Allowed
Balbir Singh Vs State of Orissa
Orissa High Court · (1995) CriLJ 1762 : (1995) 1 OLR 143
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 25, 35, 54, 60(3)
High Courts27 Nov 1994Allowed
United India Insurance Co. Ltd. Vs Sasikala Sahoo and Others
Orissa High Court · (1995) 2 LLJ 1235
Workmens Compensation Act, 1923 — Section 20, 21(2)
High Courts24 Nov 1994Allowed
Balabhadra Pradhan Vs Sundarimani Devi
Orissa High Court · AIR 1995 Ori 180 : (1995) 2 DMC 60 : (1995) 1 OLR 163
Hindu Marriage Act, 1955 — Section 13(1A), 23
High Courts23 Nov 1994Dismissed
Madkami Laka Vs State of Orissa
Orissa High Court · (1995) CriLJ 1484
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts23 Nov 1994Dismissed
Madhab Pradhan Vs Ketaki Pradhan
Orissa High Court · (1995) 1 DMC 657 : (1995) 2 RCR(Criminal) 712
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)Family Courts Act, 1984 — Section 19
High Courts22 Nov 1994Allowed
Sri Narayan Mohanty Vs State of Orissa and Another
Orissa High Court · (1995) CriLJ 1788
Bonded Labour System Abolition Act, 1976 — Section 16, 17, 2, 4Constitution of India, 1950 — Article 23(1)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Nov 1994
Commissioner of Income Tax Vs Rabindranath Dhol
Orissa High Court · (1995) 79 TAXMAN 170
Income Tax Act, 1922 — Section 10(2), 2(6B)Income Tax Act, 1961 — Section 22, 23, 23(2), 256(1), 28Partnership Act, 1932 — Section 4
High Courts22 Nov 1994
Commissioner of Income Tax Vs Rabindranath Bhol
Orissa High Court · (1995) 211 ITR 799
Income Tax Act, 1961 — Section 22
High Courts21 Nov 1994
Gangadhar Behidar Vs State of Orissa
Orissa High Court · (1995) CriLJ 2441
Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 149, 207, 300, 307, 323
High Courts21 Nov 1994Allowed
Tejraj Parasmal Vs State of Orissa and Another
Orissa High Court · (1995) 1 OLR 79
Orissa Sales Tax Act, 1947 — Section 5, 6