High Courts21 Nov 1994
Dr. Madhav Chandra Ransingh Vs Bijoy Kumar Tripathy and Others
Orissa High Court · (1995) 2 ALT(Cri) 24 : (1995) 1 OLR 297
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204Penal Code, 1860 (IPC) — Section 499
COURT ARCHIVE
Orissa High Court judgments, 1994
366 judgments · page 3 of 19
High Courts21 Nov 1994
Brij Kishore Singh and Others Vs Smt. Nutan Singh and Another
Orissa High Court · (1995) CriLJ 1486
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 177, 178, 179, 180Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 34, 341, 406, 498(A)
High Courts17 Nov 1994Allowed
Rameswar Prasad Sharma Vs State of Orissa
Orissa High Court · (1995) CriLJ 1525
Prevention of Corruption Act, 1947 — Section 6Prevention of Food Adulteration Act, 1954 — Section 16(1), 20, 20(1)Prevention of Food Adulteration Rules, 1955 — Rule 44A
High Courts17 Nov 1994Dismissed
Balabhadra Prasad Das and Another Vs State of Orissa
Orissa High Court · (1995) CriLJ 1284
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145, 482, 97
High Courts17 Nov 1994
Commissioner of Income Tax Vs Builders Union
Orissa High Court · (1995) 211 ITR 993
High Courts17 Nov 1994Allowed
Agrawal Graphite Industries and Others Vs State of Orissa and Others
Orissa High Court · (2001) 1 OLR 498
Mines and Minerals (Development and Regulation) Act, 1957 — Section 3Orissa Minerals (Prevention of Theft, Smuggling and Other Unlawful Activities) Act, 1989 — Section 4
High Courts16 Nov 1994
Commissioner of Income Tax Vs Kichakeswari Cold and Ice Stores
Orissa High Court · (1995) 78 TAXMAN 196
Income Tax Act, 1961 — Section 256(1), 80HHA, 80HHA(2)(iv)
High Courts15 Nov 1994
Commissioner of Income Tax Vs Durga Kumar Nanda
Orissa High Court · (1995) 211 ITR 639
Income Tax Act, 1961 — Section 16
High Courts15 Nov 1994
Commissioner of Income Tax Vs N.C. Budharaj and Co.
Orissa High Court · (1994) 11 OHC CK 0025
Income Tax Act, 1961 — Section 80HH
High Courts14 Nov 1994
Trilochan Dandsena and Another Vs State of Orissa and Others
Orissa High Court · (1995) 1 OLR 75
Evidence Act, 1872 — Section 101Limitation Act, 1963 — Article 65Orissa Land Reforms Act, 1960 — Section 22, 23, 23B
High Courts14 Nov 1994
Oil India Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1995) 78 TAXMAN 226
Income Tax Act, 1961 — Section 14, 2(24), 256(1), 28, 28(iv)
High Courts11 Nov 1994Dismissed
Bhakua Kampa and Others Vs State of Orissa
Orissa High Court · (1996) CriLJ 350
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 14, 302, 34
High Courts11 Nov 1994
Commissioner of Income Tax Vs Baishnab Charan Mohanty
Orissa High Court · (1995) 78 TAXMAN 183
Income Tax Act, 1961 — Section 68
High Courts11 Nov 1994
Commissioner of Income Tax Vs Draupadi Pvt. Ltd.
Orissa High Court · (1995) 125 CTR 271 : (1995) 211 ITR 593
Income Tax Act, 1961 — Section 32
High Courts11 Nov 1994
Suchitra Chhotrya Vs Prajeev Kumar Chhotary and Another
Orissa High Court · (1995) 1 OLR 377
Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts11 Nov 1994
Suchitra Chhotray Vs Prajeev Kumar Chhotray and Another
Orissa High Court · (1995) 1 DMC 617
Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts11 Nov 1994
Commissioner of Income Tax Vs Baishaab Charan Mohanty
Orissa High Court · (1995) 78 TAXMAN 183
Income Tax Act, 1961 — Section 256, 68
High Courts10 Nov 1994
Commissioner of Income Tax Vs Electrochem Orissa Ltd.
Orissa High Court · (1995) 123 CTR 162 : (1995) 211 ITR 552
Income Tax Act, 1961 — Section 56
High Courts08 Nov 1994Dismissed
Nimain Charan Mohanty Vs State of Orissa and Others
Orissa High Court · AIR 1995 Ori 106
Constitution of India, 1950 — Article 226Orissa Panchayat Samiti Act, 1959 — Section 46B, 46B(2), 46B(3)
High Courts08 Nov 1994
Dulari Devi Vs Controller of Estate Duty
Orissa High Court · (1995) 78 TAXMAN 252
Estate Duty Act, 1953 — Section 10, 11, 12, 13, 14Hindu Succession Act, 1956 — Section 6