High Courts24 Nov 1977
Hariram Agarwala Vs State of Orissa
Orissa High Court · (1978) 45 CLT 51 : (1978) CriLJ 686
Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Orissa High Court judgments, 1977
231 judgments · page 2 of 12
High Courts23 Nov 1977
Ranananda Choudhury and Another Vs The State of Orissa
Orissa High Court · (1978) CriLJ 597
Criminal Procedure Code, 1973 (CrPC) — Section 107, 446
High Courts23 Nov 1977
Chaitan Bhuyan and Another Vs The State of Orissa
Orissa High Court · (1978) 45 CLT 71 : (1978) CriLJ 1303
Penal Code, 1860 (IPC) — Section 324, 325
High Courts22 Nov 1977Dismissed
Danda Hati and Another Vs Raj Kishore Sahu and Another
Orissa High Court · (1978) ACJ 199
Motor Vehicles Act, 1988 — Section 110D, 95Orissa Motor Vehicles Rules, 1993 — Rule 166
High Courts22 Nov 1977Dismissed
Sudarsan Barik and Sadhu Barik Vs State of Orissa
Orissa High Court · (1978) 45 CLT 93
Essential Commodities Act, 1955 — Section 7
High Courts22 Nov 1977Allowed
Mahjidden Khatuan Vs Jallaluddin Mian M. Jallaluddin Mian @ Jallal Mian Vs Musamat Mahajidden Bibi and Others
Orissa High Court · (1978) 45 CLT 333
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 146(1)
High Courts22 Nov 1977
Lahari Ram and Another Vs Mahendra Singh and Another
Orissa High Court · (1978) ACJ 282
Motor Vehicles Act, 1988 — Section 110D
High Courts22 Nov 1977Dismissed
Alekh Pradhan and Others Vs Bhramar Pal and Another
Orissa High Court · AIR 1978 Ori 58 : (1978) 45 CLT 75
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(4), 115
High Courts21 Nov 1977Allowed
Budumuru Jagannadham Vs State of Orissa
Orissa High Court · (1978) 45 CLT 80
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts17 Nov 1977
Prem Bahadur Vs State of Orissa
Orissa High Court · (1977) 44 CLT 629 : (1978) CriLJ 683
Essential Commodities Act, 1955 — Section 3, 7
High Courts17 Nov 1977
Prem Ratan Mall Vs Collector and Others
Orissa High Court · (1978) 45 CLT 121 : (1978) CriLJ 599
Essential Commodities Act, 1955 — Section 6A, 6B, 6C
High Courts15 Nov 1977Allowed
A. Rajeswar Rao Vs The Regional Provident Fund Commissioner and Others
Orissa High Court · (1978) 45 CLT 187
Civil Procedure Code, 1908 (CPC) — Section 80Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14B, 15(2), 17, 17(5)
High Courts15 Nov 1977Dismissed
Khirod Chandra Mohanty Vs Banshidhar Khatua and Others
Orissa High Court · AIR 1978 Ori 111 : (1978) 45 CLT 174
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 2 Rule 3, 100, 11Evidence Act, 1872 — Section 44
High Courts14 Nov 1977
Prana Krushna Swain Vs Raghunath Singh and Others
Orissa High Court · (1978) 45 CLT 150 : (1978) CriLJ 1056
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts08 Nov 1977Dismissed
Ranjit Sahu Vs Nilambar Sahu and Another
Orissa High Court · AIR 1978 Ori 48 : (1978) 45 CLT 111
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 102, 103, 104Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts08 Nov 1977Dismissed
Mandari Bewa and Another Vs Mahani Bhoi and Others
Orissa High Court · (1977) 11 OHC CK 0015
Hindu Succession Act, 1956 — Section 6
High Courts08 Nov 1977Allowed
State of Orissa Vs Rahasa Naik and Others
Orissa High Court · (1978) 45 CLT 317
Penal Code, 1860 (IPC) — Section 34, 366
High Courts07 Nov 1977
Uday Narayan Panda Vs State of Orissa
Orissa High Court · (1978) 45 CLT 215 : (1978) CriLJ 1394
Penal Code, 1860 (IPC) — Section 406
High Courts07 Nov 1977
Kandha Behera and Others Vs Mulia Mohanty and Others
Orissa High Court · (1978) 45 CLT 167 : (1978) CriLJ 267
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 431, 435, 439Penal Code, 1860 (IPC) — Section 143, 338, 342, 420, 423
High Courts03 Nov 1977Allowed
The Board of Trustees, Paradeep Port Trust Vs Radio Foundation Engineering Ltd. and Others
Orissa High Court · (1978) 45 CLT 106
Arbitration Act, 1940 — Section 14(2), 39(1)