High Courts20 Sept 1977Dismissed
Bipin and Others Vs Rudranarayan Misra and Others
Orissa High Court · AIR 1978 Ori 203
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100 , 101
COURT ARCHIVE
Orissa High Court judgments, 1977
231 judgments · page 4 of 12
High Courts20 Sept 1977Dismissed
Haripada Das Vs Utkal University
Orissa High Court · AIR 1978 Ori 68 : (1978) 45 CLT 24
Utkal University Regulations — Regulation 31
High Courts14 Sept 1977Dismissed
Binayak Mohapatro and Others Vs Jagilal Nayak and Others
Orissa High Court · (1977) 44 CLT 650
Orissa Estates Abolition Act, 1951 — Section 39, 6, 7, 8, 8(1)
High Courts13 Sept 1977
P. Vasudeva Rao Vs The State of Orissa
Orissa High Court · (1977) 44 CLT 538 : (1978) CriLJ 1396
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5
High Courts12 Sept 1977Dismissed
Fakir Senapati Vs Tahsildar and Others
Orissa High Court · AIR 1978 Ori 123 : (1977) 44 CLT 583
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 37Transfer of Property Act, 1882 — Section 105
High Courts09 Sept 1977Dismissed
The Bengal Builders and Traders Private Limited Vs Orissa Textile Mills Limited
Orissa High Court · (1977) 44 CLT 619
Companies Act, 1956 — Section 431(1), 433, 434
High Courts06 Sept 1977Allowed
Manhu Mallik and Another Vs Smt. Gedi Dei and Others
Orissa High Court · AIR 1977 Ori 216 : (1977) 44 CLT 561
Orissa Land Reforms Act, 1960 — Section 15, 15(7), 67
High Courts06 Sept 1977
Paramananda Mohanty and Others Vs Bira Behera and Others
Orissa High Court · AIR 1978 Ori 114 : (1978) 45 CLT 83
Criminal Procedure Code, 1973 (CrPC) — Section 146
High Courts06 Sept 1977Dismissed
Sailendra Kishore Patnaik Vs Harekrushna Satpathy and Others
Orissa High Court · AIR 1978 Ori 125 : (1977) 44 CLT 597
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 3, 64
High Courts02 Sept 1977
Tripty Drinks Pvt. Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1977) 09 OHC CK 0010
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts31 Aug 1977Dismissed
Ananda Charan Swain Vs State of Orissa and Others
Orissa High Court · (1978) 45 CLT 129
Constitution of India, 1950 — Article 14, 16, 226, 227, 309Industrial Disputes Act, 1947 — Section 2A, 9
High Courts30 Aug 1977
Aska Co-operative Sugar Industries Ltd. Vs Commissioner of Income Tax
Orissa High Court · (1978) 113 ITR 376
High Courts30 Aug 1977Dismissed
Jhata Mallik and Others Vs Tinkadi Chand Mandal and Others
Orissa High Court · AIR 1978 Ori 127 : (1977) 44 CLT 594
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts30 Aug 1977Dismissed
Executive Engineer, R.E. Division Vs Gangaram Chhapolia
Orissa High Court · (1978) 45 CLT 197
Arbitration Act, 1940 — Section 5, 8(1), 8(2)Civil Procedure Code, 1908 (CPC) — Section 21
High Courts29 Aug 1977
Kshetramohan Mohanty Vs State of Orissa and Others
Orissa High Court · (1978) 45 CLT 59
Bihar and Orissa General Clauses Act, 1917 — Section 23 , 24, 25, 26, 27Constitution of India, 1950 — Article 243General Clauses Act, 1897 — Section 14, 16, 20 , 21, 22
High Courts29 Aug 1977Allowed
Gangaram Singh alias Beldar Vs Mayadhar Mund and Another
Orissa High Court · (1977) 44 CLT 332
Orissa Land Reforms Act, 1960 — Section 2(14), 2(4), 22, 22(1), 23
High Courts26 Aug 1977Allowed
Jadabandra Pattnaik Vs State of Orissa State of Orissa Vs Jadabandra Pattnaik
Orissa High Court · (1978) 45 CLT 36
Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts26 Aug 1977
Madan Mohan Khatua Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 490
High Courts25 Aug 1977
I. RAMAKRISHNAIAH and SONS Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1978) 111 ITR 296
Income Tax Act, 1961 — Section 143, 144, 170, 187, 188Partnership Act, 1932 — Section 42
High Courts25 Aug 1977
I. Ramakrishnaiah and Sons Vs Commissioner of Income Tax
Orissa High Court · (1978) 111 ITR 296
Income Tax Act, 1961 — Section 170, 187, 187(2), 188Partnership Act, 1932 — Section 42