High Courts10 Aug 1977Dismissed
D. Jairaj Vs Jeypore Sugar Co. Ltd. and Others
Orissa High Court · AIR 1978 Ori 78 : (1977) 44 CLT 368
Orissa House Rent Control Act, 1968 — Section 2(5), 7
COURT ARCHIVE
Orissa High Court judgments, 1977
231 judgments · page 6 of 12
High Courts10 Aug 1977Dismissed
State of Orissa Vs Dunda Oram and Others
Orissa High Court · AIR 1978 Ori 74
Evidence Act, 1872 — Section 57Land Acquisition Act, 1894 — Section 23
High Courts09 Aug 1977Dismissed
Sevak Nayak and Others Vs Ramkurshna Mollana and Others
Orissa High Court · AIR 1978 Ori 82 : (1977) 44 CLT 576
Transfer of Property Act, 1882 — Section 44, 53A, 54
High Courts08 Aug 1977Allowed
Jani Dondosena and Others Vs Signo Bodamundi and Others
Orissa High Court · (1977) 44 CLT 350
Civil Procedure Code, 1908 (CPC) — Section 145, 145(1), 146, 148
High Courts06 Aug 1977Allowed
Nirmal Chandra Mohanty Vs State of Orissa and Others
Orissa High Court · (1978) 45 CLT 18
Constitution of India, 1950 — Article 226, 227, 309Orissa Industries Service Rules, 1971 — Rule 21, 4(3)
High Courts06 Aug 1977Allowed
Pankaj Behari Panigrahi Vs Rivenue Officer and Others
Orissa High Court · (1978) 45 CLT 1
Constitution of India, 1950 — Article 226, 227
High Courts05 Aug 1977Allowed
Govindaram Jhunjhunwalla Vs State of Orissa and Another
Orissa High Court · (1977) 44 CLT 416
Minimum Wages Act, 1948 — Section 27, 5(1), 9
High Courts04 Aug 1977Allowed
Arjuna Patra and Jugal Kishore Agarwal Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 439
Orissa Municipal (Councillors) Election Rules, 1950 — Rule 61Orissa Municipal Act, 1950 — Section 39, 47, 47(1), 47(2)Orissa Municipal Rules, 1953 — Rule 8
High Courts04 Aug 1977Allowed
The Municipal Council Vs Rajani Kanta Padhi
Orissa High Court · (1977) 44 CLT 488
Orissa Municipal Act, 1950 — Section 402, 9
High Courts04 Aug 1977Dismissed
Ganeswar Nayak and Another Vs The United Bank of India and Others
Orissa High Court · (1977) 44 CLT 474
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 43 Rule 1
High Courts03 Aug 1977Dismissed
Sadhu Charan Sahu Vs State of Orissa
Orissa High Court · (1978) 46 CLT 340
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Electricity Act, 1910 — Section 39, 50Penal Code, 1860 (IPC) — Section 379
High Courts02 Aug 1977Allowed
K.C. Mohta and Another Vs Assistant Commissioner of Sales Tax and Another
Orissa High Court · (1978) 41 STC 17
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Aug 1977Dismissed
Jagannath Nayak Vs Laxminarayan Thakur and Others
Orissa High Court · AIR 1978 Ori 1 : (1977) 44 CLT 519
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts29 Jul 1977
Sashidhar Naik and Others Vs Gadadhar Patel and Others etc.
Orissa High Court · (1977) 44 CLT 364 : (1978) CriLJ 1316
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts29 Jul 1977Dismissed
Bhubaneswar Misra and Others Vs Sakuntala Devi and Others
Orissa High Court · AIR 1978 Ori 37 : (1977) 44 CLT 420
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts29 Jul 1977Allowed
Ananta Prasad Nayak Vs The Utkal University and Others
Orissa High Court · AIR 1978 Ori 11
Constitution of India, 1950 — Article 226
High Courts27 Jul 1977Dismissed
Biswanath Pradhan Vs State of Orissa and Another
Orissa High Court · (1977) 44 CLT 404
Arms Act, 1959 — Section 17(1), 17(3), 17(5), 18Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 94
High Courts26 Jul 1977
Gouranga Charan Bhuyan Vs Fakir Charan Nayak and Others
Orissa High Court · (1977) 44 CLT 311 : (1978) CriLJ 287
Criminal Procedure Code, 1973 (CrPC) — Section 209, 397, 398, 437Penal Code, 1860 (IPC) — Section 143, 148, 149, 302, 304A
High Courts25 Jul 1977Dismissed
Prabhat Kumar Behera Vs Tahara Khatun and Others
Orissa High Court · AIR 1978 Ori 219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Transfer of Property Act, 1882 — Section 53A