High Courts23 Aug 1977Allowed
Padma Lochan Dash Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 532
COURT ARCHIVE
Orissa High Court judgments, 1977
231 judgments · page 5 of 12
High Courts23 Aug 1977
B.N. Sharma Vs Commissioner of Income Tax
Orissa High Court · (1977) 110 ITR 538
Income Tax Act, 1961 — Section 271(1), 274
High Courts22 Aug 1977
Commissioner of Income Tax Vs Middle East Construction Equipments
Orissa High Court · (1979) 117 ITR 382
Income Tax Act, 1961 — Section 36(1)
High Courts22 Aug 1977Dismissed
Ramkali Bibi alias Surjbala Vs Gaurishankar Mishra and Others
Orissa High Court · (1977) 44 CLT 528
Constitution of India, 1950 — Article 226Orissa Land Reforms Act, 1960 — Section 4(1), 4(5)
High Courts18 Aug 1977
Commissioner of Wealth-tax Vs I. Butchi Krishna
Orissa High Court · (1977) 44 CLT 459 : (1979) 119 ITR 8
Wealth Tax Act, 1957 — Section 5(1A)Wealth Tax Rules, 1957 — Rule 2, 2(3), 2D
High Courts18 Aug 1977
Chintamani Acharya and Another Vs State of Orissa and Others
Orissa High Court · AIR 1978 Ori 87
Constitution of India, 1950 — Article 16
High Courts18 Aug 1977Dismissed
Padan Mallik Vs Sakhia Bewa and Another
Orissa High Court · AIR 1978 Ori 132 : (1977) 44 CLT 477
High Courts18 Aug 1977Allowed
Anadi Behera Vs Khatun Nisa Bibi
Orissa High Court · AIR 1978 Ori 151 : (1977) 44 CLT 624
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Aug 1977
Joyanarayan Redarnath Vs Commissioner of Income Tax
Orissa High Court · (1977) 44 CLT 484 : (1980) 122 ITR 619
Income Tax Act, 1961 — Section 143(3), 271(1), 40
High Courts17 Aug 1977Dismissed
Nanda Kishore Moharana Vs Mahabir Prasad Lath
Orissa High Court · AIR 1978 Ori 129 : (1977) 44 CLT 505
Civil Procedure Code Amendment Act, 1976 — Section 97(2)Civil Procedure Code, 1908 (CPC) — Section 47General Clauses Act, 1897 — Section 6
High Courts17 Aug 1977Allowed
Harekrishna Samantaray Vs Tara Dibya and Another
Orissa High Court · (1977) 44 CLT 501
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 6, Order 33 Rule 9
High Courts12 Aug 1977
Commissioner of Income Tax Vs Panda and Co.
Orissa High Court · (1979) 118 ITR 915
Income Tax Act, 1961 — Section 184(7), 256, 263
High Courts12 Aug 1977Allowed
Prafulla Kumar Panda Vs The State
Orissa High Court · (1977) 44 CLT 428
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts12 Aug 1977Dismissed
Dayanidhi Sarangi and Others Vs State of Orissa
Orissa High Court · (1977) 44 CLT 466
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 496, 497(5), 498, 498(2)Penal Code, 1860 (IPC) — Section 147, 149, 323, 324
High Courts11 Aug 1977Dismissed
Engineers Corporation Vs State of Orissa
Orissa High Court · (1977) 44 CLT 347
Orissa Sales Tax Act, 1947 — Section 24(1), 5(2A)
High Courts11 Aug 1977
DEVAMANI ATHA Vs COMMISSIONER OF Income Tax, ORISSA.
Orissa High Court · (1978) 112 ITR 837
High Courts11 Aug 1977
Commissioner of Income Tax Vs K.C. Behera and Others
Orissa High Court · (1978) 124 ITR 514
Income Tax Act, 1961 — Section 131, 271(1)
High Courts11 Aug 1977
Trailokyanath Mohanty Vs Commissioner of Income Tax
Orissa High Court · (1977) 110 ITR 254
Income Tax Act, 1961 — Section 15
High Courts11 Aug 1977
Devamani Atha Vs Commissioner of Income Tax
Orissa High Court · (1978) 112 ITR 837
High Courts11 Aug 1977
COMMISSIONER OF Income Tax, ORISSA Vs K. C. BEHERA AND OTHERS.
Orissa High Court · (1980) 124 ITR 514
Income Tax Act, 1961 — Section 271