High Courts03 Nov 1977Allowed
The Board of Trustees, Paradeep Port Trust Vs Badio Foundation Engineering Ltd. and Others
Orissa High Court · AIR 1978 Ori 60
Arbitration Act, 1940 — Section 13, 14(2)
COURT ARCHIVE
Orissa High Court judgments, 1977
231 judgments · page 3 of 12
High Courts01 Nov 1977Dismissed
Suka Bewa and Others Vs Parabati Bewa and Others
Orissa High Court · AIR 1978 Ori 62
High Courts31 Oct 1977Dismissed
Maheswar Das and Others Vs Sakhi Dei
Orissa High Court · AIR 1978 Ori 84 : (1978) 45 CLT 116
Contract Act, 1872 — Section 23, 24Specific Relief Act, 1963 — Section 34
High Courts31 Oct 1977Dismissed
Union of India (UOI) Vs Central Coal Fields Limited and Others
Orissa High Court · (1978) 45 CLT 219
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Oct 1977
Chakradhar Jued Vs Tankadhar Bhoi and Others
Orissa High Court · (1977) 44 CLT 615
Evidence Act, 1872 — Section 114Orissa Offices of Village Police (Abolition) Act, 1964 — Section 3(1), 5(1), 8(2)
High Courts11 Oct 1977Dismissed
Bimbadhar Barik Vs Tahsildar-cum-Revenue Officer and Others
Orissa High Court · (1978) 45 CLT 6
Limitation Act, 1963 — Section 5Orissa Land Reforms Act, 1960 — Section 42
High Courts11 Oct 1977
Smt. Archana Nayak and Another Vs State of Orissa and Others
Orissa High Court · AIR 1978 Ori 138 : (1978) 45 CLT 204
Motor Vehicles Act, 1939 — Section 110B
High Courts10 Oct 1977Allowed
Bansidhar Maharana Vs The Orissa State Road Transport Corporation
Orissa High Court · (1978) ACJ 145
Motor Vehicles Act, 1988 — Section 110D
High Courts06 Oct 1977Allowed
Smt. Dhanmati Dei Vs Keshaba Mahatanta and Others
Orissa High Court · AIR 1978 Ori 52
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts05 Oct 1977Partly Allowed
D.N. Joshi Vs State of Orissa and Others
Orissa High Court · (1977) 44 CLT 635
Motor Vehicles Act, 1939 — Section 43(1), 44, 44(3), 44(4)Orissa Motor Vehicles Rules, 1993 — Rule 65B
High Courts03 Oct 1977Dismissed
State of Orissa Vs Gangaram Chhapolia
Orissa High Court · (1977) 44 CLT 603
Arbitration Act, 1940 — Section 33, 37, 39Limitation Act, 1963 — Article 18
High Courts30 Sept 1977Allowed
Golak Chandra Das Vs Kousalya Nayak and Others
Orissa High Court · (1978) ACJ 48
Motor Vehicles Act, 1988 — Section 110B, 110D
High Courts27 Sept 1977Dismissed
S. Suryanarayana and Others Vs N. Adinarayana
Orissa High Court · (1978) 45 CLT 157
Provincial Insolvency Act, 1920 — Section 3, 75, 75(2)Succession Act, 1925 — Section 299
High Courts27 Sept 1977Dismissed
Ahsan Mahammad Vs The State of Orissa and Others
Orissa High Court · (1977) 44 CLT 568
Orissa Forest Contract Rules, 1966 — Rule 17, 25
High Courts24 Sept 1977
Mangal Prasad Patel and Another Vs Draupadi Patel
Orissa High Court · (1977) 44 CLT 446
Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 13(1), 13(2)
High Courts23 Sept 1977Allowed
Jagabandhu Naik and Another Vs Managing Director, Orissa State Road Transport Corporation
Orissa High Court · (1977) ACJ 541
High Courts23 Sept 1977
Panu Vs State of Orissa
Orissa High Court · (1977) 44 CLT 643 : (1978) CriLJ 690
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Sept 1977Allowed
Nabakishore Dash and Krushna Chandra Sahu Vs Republic of India
Orissa High Court · (1977) 44 CLT 588
Import (Control) Order, 1955 — Section 5Imports and Exports (Control) Act, 1947 — Section 3, 5, 7
High Courts22 Sept 1977
State of Orissa Vs Raghunath Jena and Others
Orissa High Court · (1977) 44 CLT 513 : (1978) CriLJ 1059
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Sept 1977Allowed
National Insurance Company Ltd. Vs Harerrushna Sahu and Others
Orissa High Court · (1977) ACJ 512
Motor Vehicles Act, 1939 — Section 95Workmens Compensation Act, 1923 — Section 110AA, 2, 3(5)