High Courts31 Jan 2025Disposed Of
Prasanta Biswanath @ Prasanta Kumar Biswanath Vs State Of Odisha, Represented Through Its Collector, Rayagada And Another Vs
Orissa High Court · (2025) 01 OHC CK 1694
Constitution of India, 1950 - Article 226, 227Specific Relief Act, 1963 - Section 57