High Courts06 Mar 2025Allowed
Shyama Sundar Sahoo Vs Odisha State Warehousing Corporation And Another Vs
Orissa High Court · (2025) 03 OHC CK 1358
Constitution of India, 1950 - Article 226, 227Warehousing Corporation Act, 1962 - Section 42
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 35 of 36
High Courts06 Mar 2025Disposed Of
Sahadev Bisoi & Others Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 03 OHC CK 1357
Code of Criminal Procedure, 1973 - Section 374(2)Indian Penal Code, 1860 - Section 34, 201, 302, 304II, 323, 342, 364
High Courts05 Mar 2025Allowed
Bhim Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1356
Code of Criminal Procedure, 1973 - Section 173(8), 439Indian Penal Code, 1860 - Section 34, 120B, 419, 420, 465, 467, 471Information Technology Act, 2000 - Section 66C, 66D
High Courts05 Mar 2025Allowed
Rudra Pratap Mohanty Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1355
Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 406, 419, 420, 467, 468, 471, 506
High Courts05 Mar 2025Allowed
Kaifi Khan Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1354
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 167(2), 311, 325, 436A, 437, 437(6), 439, 482Indian Penal Code, 1860 - Section 34, 120(B), 182, 201, 294, 403, 417, 419, 420, 467, 468, 506
High Courts05 Mar 2025Disposed Of
Div. Manager, Oriental Insurance Co., Ltd. Vs Kodanda Dhangadamajhi & Another Vs
Orissa High Court · (2025) 03 OHC CK 1353
Motor Vehicles Act, 1988 - Section 147, 147(1)(b), 166, 173, 173(1)
High Courts05 Mar 2025Dismissed
Tarun Kumar Gadabad Vs Subhalaxmi Lenka And Another Vs
Orissa High Court · (2025) 03 OHC CK 1352
Code of Criminal Procedure, 1973 - Section 125, 125(4)Family Courts Act, 1984 - Section 19(4)
High Courts05 Mar 2025Dismissed
Gobinda Majhi And Others Vs Union Of India And Others Vs
Orissa High Court · (2025) 03 OHC CK 1351
Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 - Section 3, 3(2)Forest (Conservation) Rules, 2003 - Rule 6(3)(e)
High Courts05 Mar 2025Dismissed
M/s Sobha Garage, Manguli Chhak, Cuttack Vs Odisha State Financial Corporation Cuttack And Others Vs
Orissa High Court · (2025) 03 OHC CK 1350
Constitution of India, 1950 - Article 226, 227Odisha State Financial Corporation Act, 1951 - Section 29
High Courts04 Mar 2025Dismissed
State of Orissa & Another Vs Pandit Biswambar Dash & Another Vs
Orissa High Court · (2025) 03 OHC CK 1349
Code of Civil Procedure, 1908 - Section 151, Order 47 Rule 1Orissa Education Act, 1969 - Section 24B, 24C
High Courts04 Mar 2025Dismissed
Bhupendra Singh Notey Vs Gagandeep Kaur Vs
Orissa High Court · (2025) 03 OHC CK 1348
Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 13(1)(ia), 24Protection of Women from Domestic Violence Act, 2005 - Section 11, 12, 26
High Courts04 Mar 2025Dismissed
Padmabati Suna Vs Secretary, Women & Child Development Department, Bhubaneswar And Others Vs
Orissa High Court · (2025) 03 OHC CK 1347
Constitution of India, 1950 - Article 226, 227
High Courts04 Mar 2025Disposed Of
Deepak Kumar Nayak Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 03 OHC CK 1346
Constitution of India, 1950 - Article 226, 227Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 33, 34
High Courts04 Mar 2025Allowed
Nirupama Jena Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 03 OHC CK 1345
Constitution of India, 1950 - Article 21, 226, 227
High Courts04 Mar 2025Allowed
Manoj Kumar Jena Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 03 OHC CK 1344
Constitution of India, 1950 - Article 226, 227
High Courts04 Mar 2025Dismissed
Saroj Kumar Behera Vs Debajani Arka @ Behera Vs
Orissa High Court · (2025) 03 OHC CK 1343
Constitution of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Order 6 Rule 17
High Courts03 Mar 2025Disposed Of
State Of Odisha And Others Vs Pradipta Kumar Sahoo And Others Vs
Orissa High Court · (2025) 03 OHC CK 1342
High Courts03 Mar 2025Allowed
M/s. Galaxy Bar And Restaurant, Nayagarh Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 03 OHC CK 1341
Odisha Excise Rules, 2017 - Rule 26, 26(1), 51
High Courts03 Mar 2025Dismissed
Subasini Kar And Another Vs Orissa Mining Corporation Limited, Bhubaneswar And Another Vs
Orissa High Court · (2025) 03 OHC CK 1340
Constitution of India, 1950 - Article 226, 227Orissa Civil Services (Rehabilitation Assistance) Rules, 1990 - Rule 2(iii), 8(b), 9(b)
High Courts03 Mar 2025Dismissed
Batakrushna Mohapatra Vs State Of Odisha Vs
Orissa High Court · (2025) 03 OHC CK 1339
Constitution of India, 1950 - Article 226, 227