High Courts13 Mar 2025Disposed Of
Rajesh Kumar Sahu Vs State Of Orissa Vs
Orissa High Court · (2025) 03 OHC CK 1398
Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 20(b)(ii)(C), 25, 29, 52A, 52A(1)
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 33 of 36
High Courts13 Mar 2025Disposed Of
Divisional Manager, United India Insurance Co. Ltd Vs Jagynaseni Naik & Others Vs
Orissa High Court · (2025) 03 OHC CK 1397
Indian Penal Code, 1860 - Section 279, 304AMotor Vehicle Act, 1988 - Section 166, 173
High Courts13 Mar 2025Disposed Of
Smt. Jharana Pakhira Vs Chandra Mohan Parmanik & Another Vs
Orissa High Court · (2025) 03 OHC CK 1396
Motor Vehicle Act, 1988 - Section 173
High Courts13 Mar 2025Disposed Of
Gitanjali Dash and Anr Vs Puskar Mahapatra and Anr Vs
Orissa High Court · (2025) 03 OHC CK 1395
Motor Vehicle Act, 1988 - Section 110A, 110A(3), 166, 166(3), 173
High Courts13 Mar 2025Dismissed
Bhenkat Raman Rana Vs Menaka @ Payal Rana Vs
Orissa High Court · (2025) 03 OHC CK 1394
Hindu Marriage Act, 1955 - Section 13(1)
High Courts13 Mar 2025Dismissed
Sitarani Das And Anr Vs State Of Orissa & Others Vs
Orissa High Court · (2025) 03 OHC CK 1393
Code of Civil Procedure, 1908 - Section 100, Order 8 Rule 5, Order 8 Rule 10
High Courts13 Mar 2025Dismissed
Authorised Officer cum Assistant Conservator of Forest, Bargarh Forest Division Vs Digeswar Bisi Vs
Orissa High Court · (2025) 03 OHC CK 1392
High Courts12 Mar 2025Disposed Of
Bibhu Ranjan Patra Vs Suprava Patra Vs
Orissa High Court · (2025) 03 OHC CK 1391
Hindu Marriage Act, 1955 - Section 13(1), 13(1A), 13(1) (ib), 13(1)(i)(b)
High Courts12 Mar 2025Allowed
Daitari Jena Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 03 OHC CK 1390
Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 34(3), 71, 72Contract Act, 1872 - Section 11, 23
High Courts12 Mar 2025Disposed Of
Jajati Keshari Mohanty Vs State Of Odisha And Others Vs
Orissa High Court · (2025) 03 OHC CK 1389
Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 34, 35, 72Odisha Registration Rules, 1988 - Rule 146
High Courts12 Mar 2025Allowed
Jagatiswar Sahoo Vs State Of Orissa & Others Vs
Orissa High Court · (2025) 03 OHC CK 1388
Constitution of India, 1950 - Article 226, 227
High Courts12 Mar 2025Disposed Of
Bank Of Baroda, Stressed Assets Recovery Branch, Cuttack Represented By Its Authorized Officer Cum Chief Manager At Sector 7 CDA, Cuttack Vs District Sub Registrar, Officer, Cuttack And Others Vs
Orissa High Court · (2025) 03 OHC CK 1387
Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 17(2)(xii), 89, 89(4)
High Courts12 Mar 2025Disposed Of
Sai Saburi Nurshing & Health Science College, BBSR Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 03 OHC CK 1386
High Courts11 Mar 2025Disposed Of
Prasanna Kumar Rout & Others Vs State Of Orissa & Others Vs
Orissa High Court · (2025) 03 OHC CK 1385
Code of Criminal Procedure, 1973 - Section 374(2), 382Indian Penal Code, 1860 - Section 34, 149, 201, 302, 304B, 306, 498ADowry Prohibition Act, 1961 - Section 2, 4, 8A
High Courts11 Mar 2025Allowed
Manoranjan Tarei @ Tarai Vs State Of Orissa Vs
Orissa High Court · (2025) 03 OHC CK 1384
Code of Criminal Procedure, 1973 - Section 161, 209, 227, 228, 397, 401, 482Indian Penal Code, 1860 - Section 34, 107, 302, 304B, 306, 498ADowry Prohibition Act, 1961 - Section 4
High Courts11 Mar 2025Disposed Of
Buddhanath Sandha Vs Saraswati Sahoo And Another Vs
Orissa High Court · (2025) 03 OHC CK 1383
Code of Civil Procedure, 1908 - Section 115, Order 7 Rule 11
High Courts11 Mar 2025Dismissed
Principal Commissioner of Income Tax (Central) Vs M/s. Tarini Minerals Pvt. Ltd Vs
Orissa High Court · (2025) 03 OHC CK 1382
Income Tax Act, 1961 - Section 37(1), 147
High Courts11 Mar 2025Dismissed
Executive Engineer(Irrigation), Bhanjanagar And Others Vs Smt. Tarini Patro And Another Vs
Orissa High Court · (2025) 03 OHC CK 1381
Constitution of India, 1950 - Article 136, 226Code of Civil Procedure, 1908 - Section 9, 80, 100, Order 7 Rule 11Land Acquisition Act, 1894 - Section 4, 6, 16, 17
High Courts11 Mar 2025Dismissed
Rama Chandra Jena (since dead through his LRs) Vs Ballabhananda Sahoo And Others Vs
Orissa High Court · (2025) 03 OHC CK 1380
Code of Civil Procedure, 1908 - Section 100
High Courts11 Mar 2025Dismissed
M/s. Aditya Aluminium, Lapanga, represented through its Chief Executive, AT/PO -Lapanga 768212, Dist. Sambalpur Vs The Presiding Officer, Labour Court, Sambalpur, AT /PO /PS/Town/Dist- Sambalpur, Pin 768212 Vs
Orissa High Court · (2025) 03 OHC CK 1379
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2A(2)Industrial Employment (Standing Orders) Act, 1946 - Section 5