High Courts17 Nov 1982
Commissioner of Income Tax Vs K. Satyanarayan Murty
Orissa High Court · (1984) 147 ITR 140
Income Tax Act, 1961 — Section 171
COURT ARCHIVE
Orissa High Court judgments, 1982
207 judgments · page 2 of 11
High Courts17 Nov 1982
Commissioner of Income Tax Vs Jagabandhu Roul
Orissa High Court · (1984) 145 ITR 153
Income Tax Act, 1961 — Section 254, 254(2), 271(1), 274(2)
High Courts17 Nov 1982
Commissioner of Income Tax Vs K. Satyanarayana Murty
Orissa High Court · (1983) 12 TAXMAN 215
Income Tax Act, 1961 — Section 171, 256(1), 64, 64(1)(ii)
High Courts16 Nov 1982
Sahu Trading Co. Vs State of Orissa
Orissa High Court · (1983) 54 STC 122
Orissa Sales Tax Act, 1947 — Section 12(5), 24(1)Orissa Sales Tax Rules, 1947 — Rule 27(2)(i)
High Courts10 Nov 1982Allowed
Board of Management, Nayagarh Co-operative Land Development Bank Ltd. and Another Vs Deputy Registrar, Co-operative Societies
Orissa High Court · AIR 1983 Ori 105
High Courts10 Nov 1982Allowed
Kulamani Kar and Others Vs Orissa Land Reforms Tribunal-cum-Subordinate Judge and Others
Orissa High Court · AIR 1983 Ori 63 : (1983) 55 CLT 537
Limitation Act, 1963 — Section 5Orissa Land Reforms (Amendment) Act, 1969 — Section 57A, 57A(3)
High Courts09 Nov 1982Dismissed
Partha Sarathi Guru and Others Vs Utkal University and Others
Orissa High Court · AIR 1983 Ori 66 : (1983) 55 CLT 53
Constitution of India, 1950 — Article 226Utkal University Act, 1966 — Section 10, 4
High Courts04 Nov 1982Allowed
Baruna Giri and Others Vs Rajakishore Giri and Others
Orissa High Court · AIR 1983 Ori 107 : (1983) 55 CLT 77
Limitation Act, 1963 — Article 54, 64, 65Stamp Act, 1899 — Section 29Transfer of Property Act, 1882 — Section 53A, 54, 55(1)
High Courts04 Nov 1982Dismissed
Dhruba Sahu (dead) and after him Nalumoni Sahu and Another Vs Paramananda Sahu
Orissa High Court · AIR 1983 Ori 24 : (1982) 54 CLT 560
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 123, 3
High Courts21 Oct 1982Dismissed
Damodar Patnaik Vs Juria Sahu
Orissa High Court · (1983) 55 CLT 240
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47Orissa House Rent Control Act, 1967 — Section 10(3), 13, 13(1), 7
High Courts21 Oct 1982Dismissed
Gopal Meher and Others Vs Dala Bariha and Others
Orissa High Court · AIR 1983 Ori 27 : (1982) 54 CLT 613
Civil Procedure Code, 1908 (CPC) — Section 9Orissa Estates Abolition Act, 1951 — Section 1, 7
High Courts21 Oct 1982
Jadumani Biswal Vs Narayan Chandra Biswal (deceased by L.R.) and Others
Orissa High Court · AIR 1983 Ori 114 : (1982) 54 CLT 584
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 3(1), 4(4)
High Courts18 Oct 1982Allowed
Lord Match Industries and Others Vs M.S. Selvasekaran
Orissa High Court · (1983) 55 CLT 24
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 420
High Courts18 Oct 1982Dismissed
State of Orissa and Others Vs B.C. Pasayat and Another
Orissa High Court · AIR 1983 Ori 29 : (1983) 55 CLT 67
Arbitration Act, 1940 — Section 8(2)
High Courts18 Oct 1982
M.S. Jaggi Vs Registrar, High Court of Orissa and Another
Orissa High Court · (1982) 54 CLT 601 : (1983) CriLJ 1527
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 191, 193, 199, 200
High Courts18 Oct 1982Dismissed
Kamal Lochan Sen Vs State of Orissa
Orissa High Court · (1982) 54 CLT 509
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167(2), 170, 173, 173(2)
High Courts12 Oct 1982
General Manager, Orissa State Road Transport Corporation Vs Maheswar Rout and Others
Orissa High Court · AIR 1983 Ori 128 : (1982) 54 CLT 619
Motor Vehicles Act, 1939 — Section 110B
High Courts12 Oct 1982Dismissed
Sarada Dei Vs Khirod Kumar Sahu and Others, etc.
Orissa High Court · AIR 1983 Ori 155 : (1983) 55 CLT 461
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts06 Oct 1982
State of Orissa Vs Santosh Kumar and Co.
Orissa High Court · (1983) 54 STC 322
Orissa Sales Tax Act, 1947 — Section 24(1)
High Courts06 Oct 1982Dismissed
Bhramar Pradhan Vs Govinda Mahapatra and Others
Orissa High Court · AIR 1983 Ori 36
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 101, 104, 114Hindu Minority and Guardianship Act, 1956 — Section 8