High Courts04 Jan 2011Allowed

Satrughan Patra Vs Baikuntha Nath Mohapatra

Orissa High Court · (2011) 1 OLR 680 : (2011) 5 RCR(Criminal) 441

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 401Negotiable Instruments Act, 1881 (NI) — Section 138, 147