High Courts02 Dec 2011Dismissed
Kalandi Rana Vs Sri Sri Biraja Thakurani, Jajpur
Orissa High Court · (2012) 1 ILR (Ori) 194
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Orissa Estates Abolition Act, 1951 — Section 6, 7
COURT ARCHIVE
Orissa High Court judgments, 2011
457 judgments · page 2 of 23
High Courts02 Dec 2011
M/s. Bhushan Power and Steel Ltd. Vs State of Orissa and Others
Orissa High Court · (2012) 47 VST 466
Central Sales Tax (Orissa) Rules, 1957 — Rule 10, 12, 12(1), 12(2), 12(3)Constitution of India, 1950 — Article 14Orissa Value Added Tax Act, 2004 — Section 2(6), 39, 40, 42, 42(7)
High Courts01 Dec 2011Allowed
Puspanjali Champati Vs Sub Collector and Others
Orissa High Court · (2012) 132 FLR 835
High Courts30 Nov 2011
Bimavihar Duplex House Owners' Welfare Society Vs Chairman, L.I.C. Ltd. and Others
Orissa High Court · (2011) 11 OHC CK 0023
High Courts25 Nov 2011Dismissed
Choudhury Jibitesh Pradhan and Others Vs Council of Higher Secondary Education Orissa and Another
Orissa High Court · (2011) 11 OHC CK 0022
Constitution of India, 1950 — Article 226
High Courts25 Nov 2011Allowed
Aparup Mohan Das (Dead) and After Himsurandan Das and Others Vs State of Orissa and Others
Orissa High Court · (2011) 11 OHC CK 0013
High Courts24 Nov 2011Allowed
Sukanta Kumar Jena Vs State of Orissa and Another
Orissa High Court · (2011) 11 OHC CK 0025
Orissa Forest (Detection, Enquiry and Disposal of Forest Offences) Rules, 1980 — Rule 4, 4(2)Orissa Forest Act, 1972 — Section 56
High Courts24 Nov 2011Dismissed
State of Orissa Vs Tarun Khamari
Orissa High Court · (2011) 11 OHC CK 0024
Orissa Forest Act, 1972 — Section 56, 56(2)
High Courts24 Nov 2011Dismissed
Xavier's Institute of Management Vs State of Orissa and Others
Orissa High Court · (2012) 247 CTR 268
Constitution of India, 1950 — Article 226, 227, 29(1), 30(1)Income Tax Act, 1961 — Section 10(22), 10(23C), 11, 11(5), 12Income Tax Rules, 1962 — Rule 2CA(1)
High Courts23 Nov 2011Dismissed
Ranjan, Hapura Vs State of Orissa.
Orissa High Court · (2012) CriLJ 1473
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts18 Nov 2011Allowed
United India Insurance Co. Ltd. Vs Labanyabati Dev and Others
Orissa High Court · (2012) ACJ 2451
Motor Vehicles Act, 1988 — Section 140, 147, 147(1)
High Courts17 Nov 2011Allowed
M/s. Bibek Motors Vs Pyarimohan and Pramila Trust.
Orissa High Court · AIR 2012 Ori 87
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 226, 227Specific Relief Act, 1963 — Section 6
High Courts17 Nov 2011
Akhila Kumar Mohapatra Vs State of Orissa and Others
Orissa High Court · AIR 2012 Ori 81 : (2012) 3 BC 674 : (2012) 3 BC 435
Advocates Act, 1961 — Section 29Constitution of India, 1950 — Article 14, 226, 301
High Courts16 Nov 2011Dismissed
Gobind Chandra Rout and Others Vs State of Orissa and Others
Orissa High Court · (2012) 1 ILR (Ori) 104
Constitution of India, 1950 — Article 226Orissa Industrial Infrastructure Development Corporation Act, 1980 — Section 15, 18
High Courts16 Nov 2011
Bishnupriya Mohanty and Another Vs Pravat Kumar Das and Others
Orissa High Court · AIR 2012 Ori 132
Hindu Succession Act, 1956 — Section 14
High Courts16 Nov 2011Allowed
Smt. Sukanti Mohapatra and Another Vs Orissa State Financial Corporation and Others
Orissa High Court · AIR 2012 Ori 133 : (2013) 2 BC 175
Constitution of India, 1950 — Article 14, 21, 300AContract Act, 1872 — Section 128State Financial Corporations Act, 1951 — Section 29, 30, 31, 32
High Courts16 Nov 2011Allowed
Niranjan Behera Vs State of Orissa and Another
Orissa High Court · (2012) 1 ILR (Ori) 168 : (2011) 2 OLR 1052
Criminal Procedure Code, 1973 (CrPC) — Section 100Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 120B, 201, 34, 407, 411
High Courts16 Nov 2011Allowed
Bijaya Kumar Sahoo Vs State of Orissa
Orissa High Court · (2011) 11 OHC CK 0006
Criminal Law (Amendment) Ordinance, 1944 — Section 2(2), 3, 4Penal Code, 1860 (IPC) — Section 415, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5(6)
High Courts15 Nov 2011
Rajak Khan Vs Collector, Jajpur and two Others
Orissa High Court · (2011) 2 OLR 1076
High Courts15 Nov 2011Allowed
Jatindra Prasad Das Vs State of Orissa and others
Orissa High Court · (2011) 11 OHC CK 0017
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 14, 141, 16Orissa Superior Judicial Service Rules, 1963 — Rule 17, 28, 4(2), 5, 5(2)