High Courts03 Jan 1983Dismissed
Shyam Sundar Chaudhury and Others Vs Judhistir Jena and Others
Orissa High Court · AIR 1983 Ori 187
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
COURT ARCHIVE
Orissa High Court judgments, 1983
204 judgments · page 11 of 11
High Courts03 Jan 1983Allowed
Vitla Venkata Rao and Others Vs Suttapalli Venkata Rao
Orissa High Court · (1983) 55 CLT 553
Companies Act, 1956 — Section 433, 434, 439, 446Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 34, 409
High Courts03 Jan 1983Dismissed
Dhatajee Dharua Vs Biswanath Dharua and Others
Orissa High Court · (1983) 55 CLT 305
High Courts03 Jan 1983Allowed
Giridharilal Gupta and Others Vs State of Orissa and Others
Orissa High Court · (1983) 55 CLT 180
Criminal Procedure Code, 1973 (CrPC) — Section 216, 468Penal Code, 1860 (IPC) — Section 160, 323