High Courts22 Jan 2015Dismissed
Sunakar Pradhan Vs Jadumani Rout
Orissa High Court · (2015) sup CutLTCriminal 840
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 32 of 34
High Courts21 Jan 2015Allowed
Srikanta Behera and Others Vs Narayan Chandra Barik and Others
Orissa High Court · (2015) 1 OLR 942
Orissa Land Reforms Act, 1960 - Section 15(1)(b), 16(1)
High Courts21 Jan 2015Partly Allowed
Umakanta Nayak Vs Indian Oil Corporation Ltd. and Others
Orissa High Court · AIR 2015 Ori 57 : (2015) 3 BC 353
High Courts21 Jan 2015Disposed off
Bijay Kumar Thatoi Vs Bijaya Baijayanti Thatoi
Orissa High Court · (2015) 1 OLR 575
High Courts21 Jan 2015Dismissed
Minakshi Dutta and Others Vs Sahadeb Pradhan and Others
Orissa High Court · (2015) 120 CLT 288
Hindu Succession Act, 1956 - Section 14(1)
High Courts21 Jan 2015Dismissed
Dr. Minakshi Dutta Vs Mr. Sahadeb Pradhan
Orissa High Court · (2015) 120 CutLT 288
High Courts20 Jan 2015Dismissed
Surendranath Sahu and Others Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 1106 : (2015) LabIC 3223
Companies Act, 1956 - Section 3Constitution of India, 1950 - Article 12, 13(2), 213
High Courts20 Jan 2015Dismissed
Gopinath Bhanja Vs State of Orissa and Others
Orissa High Court · (2015) 119 CLT 1103
Orissa Education Act, 1969 - Section 3(b)
High Courts20 Jan 2015Dismissed
Narasingha Pattnaik Vs Board of Secondary Education Odisha and Others
Orissa High Court · (2015) 119 CLT 1099
High Courts20 Jan 2015
Ayub Khan and Others Vs State of Orissa and Others
Orissa High Court · (2015) 2 ILR (Ori) 1094 : (2015) 1 OLR 476
Arms Act, 1959 - Section 25, 25(1-B), 27, 27(2)Penal Code, 1860 (IPC) - Section 302, 307, 326, 34, 364
High Courts20 Jan 2015Allowed
Bijay Ketan Khatua Vs State of Orissa and Others
Orissa High Court · (2015) 120 CLT 98 : (2015) LabIC 2382 : (2015) 1 OLR 452
Orissa Education Act, 1969 - Section 3 (b)
High Courts20 Jan 2015Dismissed
Narasingha Pattnaik Vs Board of Secondary Education Odisha
Orissa High Court · (2015) 119 CutLT 1099
High Courts20 Jan 2015Dismissed
Gopinath Bhanja Vs State of Orissa
Orissa High Court · (2015) 119 CutLT 1103
High Courts19 Jan 2015Dismissed
Laxmidhar Dehuri Vs Union of India and Others
Orissa High Court · (2015) 120 CLT 308 : (2016) 1 ESC 131 : (2015) 1 ILR Ori 683
Administrative Tribunals Act, 1985 - Section 20, 20(2)(b), 21, 21(1)(b)Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 - Section 12-A, 3
High Courts19 Jan 2015
Ashok Kumar Sukla Vs State of Orissa
Orissa High Court · (2015) 01 OHC CK 0033
High Courts16 Jan 2015Allowed
Jagannathdham Superstructures Pvt. Ltd. Vs General Manager, East Coast Railways and Others
Orissa High Court · AIR 2015 Ori 95 : (2015) 5 ARBLR 158 : (2015) 120 CLT 261
Arbitration and Conciliation Act, 1996 - Section 11, 11(6)
High Courts16 Jan 2015
Kishore Kumar Sahoo Vs Baijantimala Sahoo
Orissa High Court · (2015) 2 ILR Ori 663 : (2015) 1 OLR 372
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Hindu Adoptions and Maintenance Act, 1956 - Section 25Hindu Marriage Act, 1955 - Section 13, 25
High Courts16 Jan 2015Disposed off
Bikram Jena Vs State of Odisha
Orissa High Court · (2015) 01 OHC CK 0032