COURT ARCHIVE

Orissa High Court judgments, 2015

665 judgments · page 34 of 34

High Courts06 Jan 2015Dismissed

State of Orissa Vs M.V. Sharma

Orissa High Court · (2015) 01 OHC CK 0026

High Courts06 Jan 2015Dismissed

Orissa High Court · (2015) 120 CLT 303 : (2015) 1 ILR Ori 709

Constitution of India, 1950 - Article 227

High Courts05 Jan 2015Dismissed

Orissa High Court · (2015) 01 OHC CK 0016

High Courts05 Jan 2015Disposed off

Orissa High Court · (2015) 119 CLT 1112 : (2015) 1 OLR 433

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

High Courts05 Jan 2015Disposed Off

Orissa High Court · (2015) 119 CutLT 1112