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Orissa High Court judgments, 2015

665 judgments · page 30 of 34

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High Courts11 Feb 2015Dismissed

S.B.S. Industries and Others Vs State of Odisha and Others

Orissa High Court · (2015) 02 OHC CK 0071

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High Courts11 Feb 2015

Shah Inc. Vs Paradeep Port Trust and Others

Orissa High Court · (2015) 02 OHC CK 0029

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High Courts11 Feb 2015Dismissed

Santosh Kumar Mohapatra and Others Vs Union of India and Others

Orissa High Court · (2015) LabIC 1545

Regional Rural Banks Act, 1976 - Section 17, 29
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High Courts11 Feb 2015Allowed

Bimalkanti Ghose Vs State of Orissa and Others

Orissa High Court · (2015) 1 OLR 586

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High Courts10 Feb 2015Dismissed

Subhashree Women Self Help Group Vs Collector-cum-Dist. Magistrate and Others

Orissa High Court · (2015) 02 OHC CK 0014

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High Courts10 Feb 2015

Jai Balaji Jyoti Steels Ltd. Vs Deputy Commissioner of Sales Tax and Others

Orissa High Court · (2015) 2 ILR Ori 687

Income Tax Act, 1961 - Section 148Orissa Value Added Tax Act, 2004 - Section 12(8), 39, 40, 42, 43
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High Courts09 Feb 2015Disposed off

Tafzil Sarwar Vs The Dy. Director, Mines Joda Circle

Orissa High Court · (2015) 120 CLT 974 : (2015) 1 ILR Ori 1039

Mines and Minerals (Development and Regulation) Act, 1957 - Section 12, 2, 21, 21(1), 21(4)
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High Courts09 Feb 2015Partly Allowed

Baljit Kaur Vs The Chief Regional Manager, Hindustan Petroleum Corporation Ltd.

Orissa High Court · (2015) 02 OHC CK 0026

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High Courts06 Feb 2015Allowed

Jagadish Mahanta Vs Sate of Orissa

Orissa High Court · (2015) 1 ILR Ori 1205

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High Courts06 Feb 2015Dismissed

Nabakishore Rajguru Mohapatra and Others Vs State of Orissa and Others

Orissa High Court · (2015) 02 OHC CK 0070

Land Acquisition Act, 1894 - Section 17(4), 18, 4(1), 54, 6(1)
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High Courts06 Feb 2015Dismissed

Chief Engineer and Others Vs J.S. Construction Pvt. Ltd.

Orissa High Court · (2015) 119 CLT 1087

Arbitration and Conciliation Act, 1996 - Section 11(6), 34, 34(2)
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High Courts06 Feb 2015Dismissed

J.S. Construction Pvt. Ltd. Vs Chief Engineer and Others

Orissa High Court · AIR 2015 Ori 73 : (2015) 5 ARBLR 418 : (2015) 120 CLT 53 : (2015) 1 ILR Ori 947

Arbitration and Conciliation Act, 1996 - Section 11(6), 31, 31(7)(a), 34
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High Courts05 Feb 2015Dismissed

State of Orissa Vs Sudhir Badhei and Others

Orissa High Court · (2015) 1 OLR 1035

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 148, 149, 307
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High Courts05 Feb 2015Dismissed

Kumuda Panda and Others Vs Sashikanta Panda and Others

Orissa High Court · AIR 2015 Ori 121

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 14
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High Courts05 Feb 2015Dismissed

State of Orissa Vs Padman Duria and Others

Orissa High Court · (2015) 120 CLT 583 : (2015) 1 OLR 1103

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 109, 34, 363, 376
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High Courts05 Feb 2015Disposed off

United Head, I.C.I.C.I. Lombard General Insurance Co. Ltd. Vs Bhaskar Khadia and Others

Orissa High Court · (2015) 120 CLT 299 : (2015) 145 FLR 566 : (2015) 1 ILR Ori 745

Motor Vehicles Act, 1988 - Section 146, 2, 2(44)
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High Courts05 Feb 2015

Mitu Behera Vs Collector and Others

Orissa High Court · (2015) 02 OHC CK 0030

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High Courts05 Feb 2015Allowed

Ishwar Chandra Prusti and Others Vs R.T.O. and Others

Orissa High Court · AIR 2015 Ori 82 : (2015) 120 CLT 775 : (2015) 2 ILR Ori 308 : (2015) 1 OLR 576

Land Acquisition Act, 1894 - Section 11, 16Motor Vehicles Act, 1988 - Section 48, 50, 50(2)Orissa Forest Act, 1972 - Section 56, 64, 64(2)
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High Courts05 Feb 2015Allowed

Satyanarayan Pradhan Vs Chancellor, Sambalpur University and Others

Orissa High Court · (2015) LabIC 2233 : (2015) 1 OLR 844

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High Courts05 Feb 2015Dismissed

Santosh Kumar Mohanty Vs State of Orissa and Others

Orissa High Court · (2015) 146 FLR 945 : (2015) 1 OLR 568

Constitution of India, 1950 - Article 226, 310(1), 311, 311(2)
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