COURT ARCHIVE

Orissa High Court judgments, 2015

665 judgments · page 29 of 34

High Courts23 Feb 2015

Bhubaneswar Development Authority Vs Commissioner of Central Excise, Customs and Service Tax and Others

Orissa High Court · (2015) 50 GST 707 : (2015) 39 STR 355 : (2015) 86 VST 76

Finance Act, 1994 - Section 65(105)(zzzz), 65(105)(zzzz)(v), 65(66), 65(67), 65(90a)

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High Courts23 Feb 2015

Rabinarayan Nanda Vs Taraprasad Bahinipati and Others

Orissa High Court · (2015) 02 OHC CK 0020

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 3A

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High Courts23 Feb 2015Dismissed

Federation of Indian Mineral Industries Vs State of Odisha and Others

Orissa High Court · (2015) 02 OHC CK 0017

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 14, 162, 19(1)(g), 246, 301Imports and Exports (Control) Act, 1947 - Section 3

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High Courts20 Feb 2015

Manisha Enterprises and Others Vs State of Orissa and Others

Orissa High Court · (2015) 120 CLT 37 : (2015) 1 ILR Ori 637 : (2015) 1 OLR 737 : (2015) 81 VST 432

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High Courts20 Feb 2015Partly Allowed

Sailabala Barik and Others Vs Divisional Manager, Life Insurance Corporation of India and Others

Orissa High Court · AIR 2015 Ori 102

Insurance Act, 1938 - Section 39

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High Courts20 Feb 2015Partly Allowed

Bijaya Krushna Das Vs State of Odisha and Others

Orissa High Court · (2015) 119 CLT 1068 : (2015) 1 ILR Ori 816 : (2015) 1 OLR 588

Constitution of India, 1950 - Article 243W, 243-W, 243ZFEnvironment (Protection) Act, 1986 - Section 3(1), 3(2)(V)Orissa Development Authorities Act, 1982 - Section 111, 124, 125, 15, 16

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High Courts19 Feb 2015Allowed

Sitarani Rath Vs The Inspector General of Registration, Odisha and Others

Orissa High Court · (2015) 120 CLT 1069 : (2015) 2 ILR Ori 344

Constitution of India, 1950 - Article 300(A), 300AOrissa Bhoodan and Gramdan Act, 1970 - Section 3Registration Act, 1908 - Section 19, 20, 21, 21(1), 21(4)

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High Courts19 Feb 2015Dismissed

Ramesh Chandra Mahalik Vs State of Orissa (Vigilance)

Orissa High Court · (2016) 121 CLT 86 : (2015) 5 FLT 445

Criminal Procedure Code, 1973 (CrPC) - Section 438Forest (Conservation) Act, 1980 - Section 3Mines and Minerals (Development and Regulation) Act, 1957 - Section 21(1)

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High Courts19 Feb 2015Allowed

Dinesh Mehta Vs STA and Others

Orissa High Court · (2015) 3 ACC 278 : AIR 2015 Ori 88 : (2015) 2 ILR Ori 989

Civil Procedure Code, 1908 (CPC) - Order 30 Rule 3(b)Constitution of India, 1950 - Article 19, 19(1(g), 19(1)(g), 19(6)(i)Motor Vehicles Act, 1988 - Section 60, 66, 69, 80, 88(5)

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High Courts19 Feb 2015Disposed off