High Courts04 Mar 2015Disposed off
Sabita Sahu and Others Vs Anil Kumar Sahu and Others
Orissa High Court · (2015) 120 CLT 18
Civil Procedure Code, 1908 (CPC) - Section 144, 151, 47
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 27 of 34
High Courts04 Mar 2015Dismissed
Management of the Director Text Book Production and Marketing Vs Basanti Das
Orissa High Court · (2015) 146 FLR 128 : (2015) 145 FLR 1099 : (2015) 2 LLJ 482
Constitution of India, 1950 - Article 226, 227, 28, 39(a), 43Industrial Disputes Act, 1947 - Section 10, 2(oo) (bb), 2(oo)(bb), 2(ra), 25
High Courts04 Mar 2015Disposed off
Kedarnath Nayak and Others Vs State of Odisha and Others
Orissa High Court · (2015) 03 OHC CK 0026
Indian Medical Council Act, 1956 - Section 10
High Courts03 Mar 2015Allowed
Jitu Lohar and Others Vs State of Orissa
Orissa High Court · (2016) 121 CLT 133 : (2016) 1 ILR (Ori) 182 : (2015) 1 OLR 825
Evidence Act, 1872 - Section 11Penal Code, 1860 (IPC) - Section 307, 34, 342, 363, 376(2)(g)
High Courts03 Mar 2015Dismissed
The Food Corporation of India Workers' Cooperative Credit Society Ltd. Vs Union of India and Others
Orissa High Court · (2015) 119 CLT 1054
Arbitration and Conciliation Act, 1996 - Section 11Industrial Disputes Act, 1947 - Section 2
High Courts03 Mar 2015Dismissed
Jogesh Kumar Suna Vs Union of India and Others
Orissa High Court · (2015) 146 FLR 351 : (2015) LabIC 2223
Central Reserve Police Force Act, 1949 - Section 11(1), 11(a)(b)(C)(d) & (e)Constitution of India, 1950 - Article 226, 311
High Courts03 Mar 2015Allowed
Ashish Kumar Agrawal Vs Utkal University and Others
Orissa High Court · (2015) 120 CLT 958 : (2015) 1 ILR Ori 1172
High Courts03 Mar 2015Disposed off
Santosh Kumar Sahoo Vs State of Odisha and Others
Orissa High Court · (2015) 1 OLR 875
Constitution of India, 1950 - Article 14
High Courts03 Mar 2015Disposed off
Girish Mohanty Vs Union of India and Others
Orissa High Court · (2015) 03 OHC CK 0028
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts03 Mar 2015Dismissed
T. Abhimanyu Dora Vs Sudipta Chandra Ray and Others
Orissa High Court · (2015) 03 OHC CK 0006
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Orissa Panchayat Samiti Act, 1959 - Section 44(c), 45(b)
High Courts03 Mar 2015Dismissed
The Food Corporation of India Workers' Cooperative Credit Society Ltd. Vs Union of India
Orissa High Court · (2015) 119 CutLT 1054
High Courts02 Mar 2015Allowed
Meghanad Nayak Vs Republic of India
Orissa High Court · (2016) 1 CCR 277 : (2015) 1 ILR Ori 940 : (2015) 1 OLR 1058
High Courts27 Feb 2015Allowed
Jalabi Saha Vs Food Corporation of India
Orissa High Court · (2015) 120 CLT 23
Constitution of India, 1950 - Article 226
High Courts27 Feb 2015Allowed
Debendra Ram Vs Food Corporation of India
Orissa High Court · (2015) 120 CLT 465 : (2015) 1 OLR 1093
Constitution of India, 1950 - Article 226
High Courts27 Feb 2015Dismissed
Soumitri Panda Vs State of Orissa and Others
Orissa High Court · (2015) 02 OHC CK 0051
Constitution of India, 1950 - Article 226
High Courts27 Feb 2015Dismissed
Santosh Kumar Mallik Vs State of Orissa and Others
Orissa High Court · (2015) LabIC 4642
Constitution of India, 1950 - Article 226
High Courts25 Feb 2015Dismissed
Shree Balaji Mining Pvt. Ltd. Vs Extec Screens and Crushers (India) Pvt. Ltd.
Orissa High Court · (2015) 120 CLT 969 : (2015) 1 ILR Ori 1035
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10Contract Act, 1872 - Section 4
High Courts25 Feb 2015Dismissed
State of Orissa Vs Illamat Mian
Orissa High Court · (2015) CriLJ 2961
Orissa Forest Act, 1972 - Section 73
High Courts25 Feb 2015Disposed off
Sauri Bai and Others Vs GRIDCO and Others
Orissa High Court · (2015) 1 OLR 1111
Telegraph Act, 1885 - Section 10(d), 16(3)
High Courts25 Feb 2015Dismissed
Bijayial Mohanta and Others Vs Khiramani Mohanta and Others
Orissa High Court · (2015) 1 OLR 718
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9Criminal Procedure Code, 1973 (CrPC) - Section 145