High Courts20 Mar 2015Allowed
Sanjukta Patra Vs Sub-Collector, Bolangir
Orissa High Court · (2015) 120 CutLT 4
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 26 of 34
High Courts19 Mar 2015Dismissed
Sarat Kumar Paikaray Vs Satyakama Mishra
Orissa High Court · (2015) CriLJ 3819 : (2015) 2 ILR Ori 184 : (2015) 1 OLR 864
High Courts19 Mar 2015Disposed off
Amar Bal Vs Chief Manager-Cum-Authorized Officer
Orissa High Court · (2015) 03 OHC CK 0040
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13 (2), 13 (4), 13(4), 14
High Courts19 Mar 2015Dismissed
Zydus Alidac Fortiza Vs State of Orissa and Others
Orissa High Court · (2015) 03 OHC CK 0016
Industrial Disputes Act, 1947 - Section 10(1)(d), 12 (5), 2(k), 2(s), 25(F)
High Courts18 Mar 2015Disposed off
Pravati Panda Vs The Collector, Rayagada and Others
Orissa High Court · (2015) LabIC 3540 : (2015) 1 OLR 1043
High Courts18 Mar 2015
Steel Employees Association and Others Vs Union of India and Others
Orissa High Court · (2015) 03 OHC CK 0015
High Courts18 Mar 2015
Balaji Tobacco Store Vs The Sales Tax Officer
Orissa High Court · (2015) 120 CLT 934 : (2015) 1 ILR Ori 1079 : (2015) 1 OLR 880 : (2015) 81 VST 170
Orissa Value Added Tax Act, 2004 - Section 2, 3, 39, 40, 41
High Courts18 Mar 2015
Shiba Prasad Sahu Vs Authorised Officer-Cum-A.C.F.
Orissa High Court · AIR 2015 Ori 69 : (2015) 119 CLT 834 : (2015) 5 FLT 518 : (2015) 1 OLR 1045
Orissa Forest Act, 1972 - Section 2(g), 2(g)(i), 2(g)(ii), 2(g)(ii)(a), 56
High Courts17 Mar 2015Disposed off
Suchitra Panda Vs Director, Social Welfare Department and Others
Orissa High Court · (2015) 03 OHC CK 0046
High Courts16 Mar 2015Dismissed
Preeti Bhatia Vs Republic of India
Orissa High Court · (2015) 1 OLR 662
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 160, 173, 173(8), 437, 437(1)Penal Code, 1860 (IPC) - Section 120-B, 294, 34, 341, 406
High Courts16 Mar 2015Disposed off
Dipak Bash and Others Vs Smitarani Bash and Others
Orissa High Court · (2015) 120 CLT 7 : (2015) 3 DMC 141 : (2015) 1 ILR Ori 878
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 4Hindu Marriage Act, 1955 - Section 10, 11, 12, 13, 13(1)
High Courts13 Mar 2015Disposed off
Bhagyalata Das Vs East Coast Railway and Others
Orissa High Court · (2015) 120 CLT 946 : (2015) 1 ILR Ori 933
Arbitration and Conciliation Act, 1996 - Section 8(1)Constitution of India, 1950 - Article 227
High Courts12 Mar 2015Dismissed
Krushna Chandra Behera Vs Union of India and Others
Orissa High Court · (2015) LabIC 3422 : (2015) 1 OLR 725
Central Reserve Police Force Act, 1949 - Section 10 (m), 11, 11(1)Constitution of India, 1950 - Article 311
High Courts12 Mar 2015Allowed
Arun Kumar Mishra and Others Vs Bhubaneswar Development Authority and Others
Orissa High Court · (2015) 120 CLT 950 : (2015) 1 ILR Ori 1162 : (2015) 1 OLR 686
Constitution of India, 1950 - Article 14, 16Industrial Disputes Act, 1947 - Section 10, 12
High Courts11 Mar 2015Dismissed
Kunjalata Dang Vs Gayatri Mahakur
Orissa High Court · (2015) 03 OHC CK 0039
Constitution of India, 1950 - Article 227Orissa Grama Panchayat Act, 1964 - Section 25, 25(1)(v)
High Courts11 Mar 2015Dismissed
Bibhas Ranjan Prusty Vs The Senior Divisional Manager, Life Insurance Corporation of India and Others
Orissa High Court · (2015) 119 CLT 839 : (2015) 2 ILR Ori 574
Contract Act, 1872 - Section 64, 65Insurance Act, 1938 - Section 45
High Courts11 Mar 2015Allowed
Nabaghan Rout and Others Vs Orissa Lift Irrigation Corporation Ltd. and Others
Orissa High Court · (2015) 120 CLT 603 : (2015) 145 FLR 1096 : (2015) 1 ILR Ori 1000 : (2015) 1 OLR 930
High Courts09 Mar 2015Dismissed
Harekrushna Sahu Vs State of Orissa
Orissa High Court · (2015) CriLJ 2965
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 103, 300, 302, 304, 307
High Courts09 Mar 2015Allowed
Rajib Rout Vs State of Orissa
Orissa High Court · (2015) sup2 CutLTCriminal 471
High Courts04 Mar 2015Allowed
Orissa Manganese and Minerals Ltd. and Others Vs State of Odisha and Others
Orissa High Court · (2015) 5 FLT 776 : (2015) 2 ILR Ori 468
Industrial Disputes Act, 1947 - Section 25-CMines and Minerals (Development and Regulation) Act, 1957 - Section 8, 8(3)