High Courts15 Dec 2015Allowed
Manoranjan Khadenga Vs Chairman Orissa Forest Development Corporation Ltd. and Others
Orissa High Court · (2015) 12 OHC CK 0015
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 2 of 34
High Courts11 Dec 2015Disposed Off
Kala Vikash Kendra Vs Regional Provident Fund Commissioner and Others
Orissa High Court · (2015) 12 OHC CK 0042
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Allowed
Basanti Paikaray Vs Prananath Paikaray and Others
Orissa High Court · (2015) 12 OHC CK 0038
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Transfer of Property Act, 1882 - Section 126
High Courts11 Dec 2015Allowed
Pramodini Pattnaik and Others Vs Jayashree Tarai and Others
Orissa High Court · (2016) 1 ILR (Ori) 201
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 5, 2(11)Succession Act, 1925 - Section 211, 213, 220
High Courts11 Dec 2015Dismissed
New India Assurance Co. Ltd. Vs Bhagaban Behera and Others
Orissa High Court · (2015) 12 OHC CK 0021
High Courts11 Dec 2015Allowed
Basanti Paikaray Vs Dr. Prananath Paikaray
Orissa High Court · (2016) 121 CutLT 638
Transfer of Property Act, 1882 - Section 126
High Courts10 Dec 2015
Smita Manjari Rout and Others Vs State of Orissa and Others
Orissa High Court · (2015) 12 OHC CK 0030
Constitution of India, 1950 - Article 226
High Courts10 Dec 2015Disposed Off
Keshab Panda Vs State
Orissa High Court · (2015) 12 OHC CK 0011
Orissa Education Act, 1969 - Section 3(b), 7-C
High Courts09 Dec 2015
Arunabala Sethi Vs State of Orissa and Others
Orissa High Court · (2015) 12 OHC CK 0041
Constitution of India, 1950 - Article 226, 32
High Courts09 Dec 2015
Manorama Patri and Others Vs State of Odisha and Others
Orissa High Court · (2016) 1 OLR 434
Constitution of India, 1950 - Article 14, 16, 19, 19(1)(g), 21Ravenshaw University Act, 2005 - Section 12, 12(6), 25, 25(1), 36University Grants Commission Act, 1956 - Section 12, 14, 26, 26(1), 26(1)(e)
High Courts09 Dec 2015Dismissed
Bhimsen Moharana and Others Vs Orissa Agro Industries Corporation Limited and Others
Orissa High Court · (2015) 12 OHC CK 0016
Constitution of India, 1950 - Article 14
High Courts09 Dec 2015Allowed
Mohammad Khalil Vs Sk. Tamiyuddin
Orissa High Court · (2016) 3 CivilLJ 390
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts08 Dec 2015Disposed Off
Basistha Panda Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173(8), 439Penal Code, 1860 (IPC) - Section 302, 307, 329, 34, 498(A)
High Courts08 Dec 2015Disposed Off
Mukesh Pradhan Vs State of Orissa
Orissa High Court · (2015) 12 OHC CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Evidence Act, 1872 - Section 154Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 50
High Courts08 Dec 2015Allowed
Maruti Steel Moulding Pvt. Ltd. and Others Vs O.E.R.C. and Others
Orissa High Court · (2015) 12 OHC CK 0014
Constitution of India, 1950 - Article 12, 226, 246Electricity Act, 2003 - Section 166, 177, 177(2)(c), 181(2)(t)(v)(w), 2
High Courts07 Dec 2015
Prabhanjan Mohanty and Others Vs Tripurari Sharan and Others
Orissa High Court · (2015) 12 OHC CK 0025
Contempt of Courts Act, 1971 - Section 12
High Courts04 Dec 2015Allowed
Khetramohan Tripathy and Others Vs Basudev Acharya
Orissa High Court · (2016) 1 ILR (Ori) 112 : (2016) 1 OLR 505
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 6-A, Order 8 Rule 6A(1), Order 8 Rule 6-A(1), Order 8 Rule 8Limitation Act, 1963 - Section 3(2)(b)Treasure Trove Act, 1878 - Section 14
High Courts03 Dec 2015Allowed
Menja Naik Vs Bhima Naik and Others
Orissa High Court · (2015) 12 OHC CK 0028
Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 366Hindu Succession Act, 1956 - Section 2, 4
High Courts03 Dec 2015Allowed
Jayanta Kumar Bhanja and Others Vs Chitta Ranjan Bhanja and Others
Orissa High Court · (2016) 1 OLR 551
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 41 Rule 3-A, 96
High Courts03 Dec 2015Allowed
Qaisar Iqbal Ali Vs State of Odisha and Others
Orissa High Court · (2015) 12 OHC CK 0010
Orissa Development Authorities Act, 1982 - Section 123, 3, 3(5)(e), 3(8), 4