High Courts20 Nov 2015Dismissed
Abhimanyu Nayak Vs Basanta Mohanty
Orissa High Court · (2017) 123 CutLT 375
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 17, Section 80(1)
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 4 of 34
High Courts19 Nov 2015Dismissed
Kasinath Nayak Vs State of Odisha and Others
Orissa High Court · (2015) 11 OHC CK 0037
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156Dowry Prohibition Act, 1961 - Section 4
High Courts19 Nov 2015Dismissed
Usharani Pradhan Vs Brajakishore Pradhan
Orissa High Court · (2016) AIR (Ori) 17
Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 13, 13(1)(ia), 13(1)(i-a), 28
High Courts19 Nov 2015
Pratima Nayak Vs Manas Ranjan Nayak
Orissa High Court · (2015) 11 OHC CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 34, 498-A, 506
High Courts19 Nov 2015Partly Allowed
Raju and Others Vs State of Orissa
Orissa High Court · (2015) 11 OHC CK 0012
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 154
High Courts19 Nov 2015Allowed
Biswanath Sasamal Vs State of Orissa
Orissa High Court · (2016) sup1 CutLTCriminal 338
Criminal Procedure Code, 1973 (CrPC) - Section 273, Section 278, Section 279, Section 374(2)
High Courts19 Nov 2015Allowed
State of Orissa Vs Pitambar Goipoi
Orissa High Court · (2016) sup1 CutLTCriminal 255
Criminal Procedure Code, 1973 (CrPC) - Section 164Evidence Act, 1872 - Section 27
High Courts18 Nov 2015Disposed off
M/s. Care Diagnostic Vs State of Orissa
Orissa High Court · (2016) 121 CutLT 912
Clinical Establishment Act, 1990 - Section 3Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 21
High Courts16 Nov 2015Allowed
Kishan Kumar Goyel Vs Bhagwati Chand and Others
Orissa High Court · (2015) 11 OHC CK 0035
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23-A, Order 41 Rule 24, Order 41 Rule 25Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts16 Nov 2015Dismissed
Ashok Kumar Mohapatra Vs The Union of India and Others
Orissa High Court · (2015) 11 OHC CK 0024
High Courts16 Nov 2015Partly Allowed
Sadananda Mutika Vs Ladi Trinath Rao and Others
Orissa High Court · (2015) 11 OHC CK 0019
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts16 Nov 2015Dismissed
Iva Dutta Vs Pratap Kumar Dey
Orissa High Court · (2017) 123 CutLT 381
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 106, Section 109
High Courts13 Nov 2015Dismissed
State of Odisha and Others Vs Ashok Kumar Sethi and Others
Orissa High Court · (2015) 2 ILR (Ori) 1073
Constitution of India, 1950 - Article 226, 227Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 - Section 6, 7
High Courts10 Nov 2015Dismissed
Jeevan Dhara Womens' Community Trust (NGO) and Others Vs State Bank of India
Orissa High Court · (2016) 121 CLT 231 : (2016) 1 OLR 203
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts06 Nov 2015Dismissed
State of Orissa and Others Vs Sitanjali Jena
Orissa High Court · (2016) 121 CLT 492 : (2016) 1 ILR (Ori) 106
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Order 9 Rule 13, Order 9 Rule 7Constitution of India, 1950 - Article 227
High Courts06 Nov 2015Disposed Off
Sapneswar Pradhan Vs State of Orissa and Others
Orissa High Court · (2015) 11 OHC CK 0020
Constitution of India, 1950 - Article 166, 166(1), 166(3), 77, 77(1)
High Courts06 Nov 2015Disposed off
Sapneswar Pradhan Vs State of Orissa
Orissa High Court · (2016) 122 CutLT 719
Constitution of India, 1950 - Article 226
High Courts05 Nov 2015
Keshab Charan Mohanty Vs State of Odisha and Others
Orissa High Court · (2016) 121 CLT 427 : (2015) 2 ILR (Ori) 1137
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 2(b), 7
High Courts04 Nov 2015Dismissed
Saraswati Senapati Vs State of Orissa and Others
Orissa High Court · (2015) 11 OHC CK 0033
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13