COURT ARCHIVE

Orissa High Court judgments, 2015

665 judgments · page 5 of 34

High Courts04 Nov 2015Dismissed

Patasi Devi and Others Vs Jagdish Prasad Khandelwal and Others

Orissa High Court · (2015) 11 OHC CK 0031

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 2(j), 3

High Courts04 Nov 2015Dismissed

Babaji Charan Prusty and Others Vs Panchama Jagadala and Others

Orissa High Court · (2015) 11 OHC CK 0025

Constitution of India, 1950 - Article 227

High Courts03 Nov 2015Allowed

Ramesh Pradhan Vs State of Orissa and Others

Orissa High Court · (2016) CriLJ 426

Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 439(2), 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 201, 302

High Courts02 Nov 2015

Bansapani Iron Ltd. Vs State of Odisha

Orissa High Court · (2016) 1 ILR (Ori) 50

Orissa Value Added Tax Act, 2004 - Section 2(8), 6

High Courts02 Nov 2015Allowed

Prafulla Kumar Swain Vs Kalandi Kandi and Others

Orissa High Court · (2015) 11 OHC CK 0021

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 29, 4, 4(4), 41, 51

High Courts30 Oct 2015Allowed

Jayasen Paricha Vs Gandahati Gram Panchayat and Others

Orissa High Court · (2015) 10 OHC CK 0029

High Courts30 Oct 2015Disposed Off

Gokula Dalai and Others Vs State of Orissa

Orissa High Court · (2015) 10 OHC CK 0028

Penal Code, 1860 (IPC) - Section 307, 308, 394

High Courts30 Oct 2015Allowed

Hati and Others Vs State of Orissa

Orissa High Court · (2015) 2 ILR (Ori) 1261 : (2016) 1 OLR 193

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 354, 376, 448

High Courts26 Oct 2015

Abhaya Parichha Vs State of Orissa

Orissa High Court · (2015) 10 OHC CK 0016

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 439Customs Act, 1962 - Section 107, 108

High Courts26 Oct 2015Dismissed

Pankaj Prusty and Others Vs State of Orissa

Orissa High Court · (2015) 10 OHC CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 29, 37, 37(1)(b)(ii)

High Courts26 Oct 2015Dismissed

Manas Ranjan Mohanty Vs State of Orissa (Vig.)

Orissa High Court · (2015) 10 OHC CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 205, 438, 439, 82Penal Code, 1860 (IPC) - Section 120-B, 379, 405, 409, 411Prevention of Corruption Act, 1988 - Section 13(1)(c)(d), 13(1)(d), 13(2)

High Courts16 Oct 2015Dismissed

Kali Prasad Das Vs State of Odisha and Others

Orissa High Court · (2015) 10 OHC CK 0026

High Courts16 Oct 2015Dismissed

Udayanath Swain Vs Dillip Kumar Rout and Others

Orissa High Court · (2015) 10 OHC CK 0024

Evidence Act, 1872 - Section 159, 35, 47, 67Orissa Grama Panchayat Act, 1964 - Section 25(1)(v)

High Courts16 Oct 2015Allowed

Finolex Plastro Plasson Ltd. Vs Lalatendu Deo

Orissa High Court · (2015) 10 OHC CK 0023

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 10, Order 16 Rule 12, Order 16 Rule 1-AConstitution of India, 1950 - Article 227

High Courts16 Oct 2015Dismissed

Bijaya Kumar Das Vs Biswajit Bhusan Swain and Others

Orissa High Court · (2015) 10 OHC CK 0015

Orissa Panchayat Samiti Act, 1959 - Section 44-A, 44-H, 45(1)(v)

High Courts16 Oct 2015Allowed

Eastern Media Limited and Others Vs Madhusudan Padhi

Orissa High Court · (2015) 10 OHC CK 0011

Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1, Order 16 Rule 10, Order 16 Rule 12, Order 16 Rule 1-AConstitution of India, 1950 - Article 227

High Courts16 Oct 2015Allowed

Sukant Kumar Narendra Vs The Chairman-cum-Managing Director United Commercial Bank and Others

Orissa High Court · (2015) 10 OHC CK 0010

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 227, 39ALegal Services Authorities Act, 1987 - Section 20, 21

High Courts16 Oct 2015Dismissed

Banka Bihari Mohapatra Vs Gita Gobinda Patra and Others

Orissa High Court · (2015) 10 OHC CK 0009

Evidence Act, 1872 - Section 101, 35Orissa Grama Panchayat Act, 1964 - Section 25(1)(v)

High Courts16 Oct 2015Disposed Off

Satrughana Sahoo Vs State of Odisha

Orissa High Court · (2016) 121 CutLT 268

Criminal Procedure Code, 1973 (CrPC) - Section 438

High Courts16 Oct 2015Dismissed

Udayanath Swain Vs Dillip Kumar Rout

Orissa High Court · (2017) 123 CutLT 500

Constitution of India, 1950 - Article 226, Article 227Evidence Act, 1872 - Section 35Orissa Grama Panchayat Act, 1964 - Section 25(1)(v)