High Courts29 Sept 2015Dismissed
Mohan Chandra Naik Vs Engineers India Limited and Others
Orissa High Court · (2015) 09 OHC CK 0007
Constitution of India, 1950 - Article 12, 226, 227
COURT ARCHIVE
Orissa High Court judgments, 2015
665 judgments · page 7 of 34
High Courts25 Sept 2015Dismissed
Surubali Deep Vs Jamuna Naik and Others
Orissa High Court · (2015) 09 OHC CK 0054
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15(2)
High Courts25 Sept 2015Dismissed
Purna Chandra Rath Vs State of Orissa
Orissa High Court · (2015) 09 OHC CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173(8), 438, 439Penal Code, 1860 (IPC) - Section 120-B, 406, 408, 409, 420
High Courts25 Sept 2015Allowed
Bajrang Metallics Ltd. Vs Shivom Minerals Ltd.
Orissa High Court · (2015) 2 ILR (Ori) 1252
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(a), 16, 16(d), 16(e), 20
High Courts25 Sept 2015
Laxmi Behera Vs Ashok Kumar Das and Others
Orissa High Court · (2015) 09 OHC CK 0040
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 - Section 4(4)
High Courts25 Sept 2015Disposed Off
Dhamnagar Grama Panchayat Vs State of Orissa and Others
Orissa High Court · (2015) 2 ILR Ori 932 : (2016) 1 OLR 124
Andhra Pradesh Panchayat Raj Act, 1994 - Section 250Constitution of India, 1950 - Article 227, 243-E, 243-Q(2)Orissa Grama Panchayat Act, 1964 - Section 148(4)
High Courts25 Sept 2015
State of Odisha Vs Auro Plastics, Bhubaneswar
Orissa High Court · (2015) 2 ILR (Ori) 1125 : (2016) 88 VST 70
High Courts25 Sept 2015Dismissed
Manorama Das Vs Collector-cum-District Magistrate, Balasore and Others
Orissa High Court · (2015) 09 OHC CK 0012
Orissa Grama Panchayat Act, 1964 - Section 24, 24(2)(c), 24(2)(c)(d), 24(2)(d)
High Courts23 Sept 2015Disposed off
Jyotshnamayee Mishra and Others Vs A.D.M., Boudh and Others
Orissa High Court · (2015) 2 ILR (Ori) 1238
High Courts23 Sept 2015Dismissed
Brundabati Pradhan Vs State of Odisha and Others
Orissa High Court · (2015) 2 ILR Ori 948
Orissa Grama Panchayat Act, 1964 - Section 24, 24(2)(c)
High Courts23 Sept 2015Dismissed
Benudhar Das Vs State of Orissa and Others
Orissa High Court · (2015) 2 ILR (Ori) 1157 : (2016) LabIC 588
Constitution of India, 1950 - Article 14
High Courts23 Sept 2015Dismissed
Bilash Majhi Vs Collector and District Magistrate, Kalahandi and Others
Orissa High Court · (2015) 09 OHC CK 0037
Orissa Grama Panchayat Act, 1964 - Section 10, 11, 11(a)(i), 25, 25(1)Orissa Panchayat Samiti Act, 1959 - Section 16
High Courts23 Sept 2015Dismissed
Rohita Kumar Beura Vs Pramila Samantaray and Others
Orissa High Court · (2015) 09 OHC CK 0036
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts23 Sept 2015Allowed
Rajendra Narayan Santi Vs Bailochan Santi
Orissa High Court · (2015) 09 OHC CK 0035
Constitution of India, 1950 - Article 227Family Courts Act, 1984 - Section 10, 7, 7(1)Guardians and Wards Act, 1890 - Section 7
High Courts23 Sept 2015Allowed
Sebati Patra Vs State of Orissa and Others
Orissa High Court · (2016) 1 OLR 76
High Courts22 Sept 2015Disposed off
Hemalata Mohapatra Vs Collector, Bhadrak and Others
Orissa High Court · (2015) 09 OHC CK 0052
High Courts22 Sept 2015Allowed
Pravat Kumar Mishra Vs State of Orissa and Others
Orissa High Court · (2015) 09 OHC CK 0045
Constitution of India, 1950 - Article 12, 14, 16, 16(1), 21
High Courts22 Sept 2015
Kalinga Auto Centre Pvt. Ltd. Vs State of Odisha
Orissa High Court · (2016) 1 ILR (Ori) 59 : (2016) 87 VST 288
Central Sales Tax Act, 1956 - Section 23, 3, 3(a)
High Courts22 Sept 2015Allowed
Anil Kumar Dash Vs State of Orissa
Orissa High Court · (2015) 2 ILR (Ori) 1233
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 - Section 41(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 2, 2(viia), 20, 20(b)(ii)(B)
High Courts16 Sept 2015Dismissed
Rabindra Nath Tiriya Vs The Director (Refineries), IOCL and Others
Orissa High Court · (2015) 09 OHC CK 0011
Constitution of India, 1950 - Article 226